High Courts01 May 1981
Mohinder Singh Vs Joginder Kaur
Punjab And Haryana At Chandigarh · (1982) CriLJ 127
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1981
461 judgments · page 15 of 24
High Courts01 May 1981Dismissed
Mukhtiar Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1981) 05 P&H CK 0029
Punjab Excise Act, 1914 — Section 61(1)(c)
High Courts01 May 1981
Ved Parkash Vs Om Parkash Nirwania
Punjab And Haryana At Chandigarh · AIR 1981 P&H 263 : (1982) 1 ILR (P&H) 106 : (1981) 2 RCR(Rent) 317
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts01 May 1981Dismissed
Sh. Malkiat Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (1981) 05 P&H CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Apr 1981
Ram Parkash Vs Surinder Sharma
Punjab And Haryana At Chandigarh · AIR 1981 P&H 297 : (1982) 1 ILR (P&H) 68 : (1981) 2 RCR(Rent) 204
Civil Procedure Code, 1908 (CPC) — Section 47East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts29 Apr 1981
Mukhtiar Singh Vs The Director, Panchayats, Punjab, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 358
Punjab Gram Panchayat Act, 1952 — Section 102(4), 9(4)
High Courts29 Apr 1981
Commissioner of Income Tax Vs Smt. Saraswati Bai and Others
Punjab And Haryana At Chandigarh · (1981) 23 CTR 330 : (1982) 137 ITR 656
Income Tax Act, 1961 — Section 148
High Courts28 Apr 1981
Harjas Rai Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1982) 26 CTR 51 : (1982) 138 ITR 77
Income Tax Act, 1961 — Section 139, 139(2), 139(8), 148, 271
High Courts28 Apr 1981
Major Naranjan Singh Vs Commissioner of Wealth-tax
Punjab And Haryana At Chandigarh · (1982) 27 CTR 9 : (1982) 138 ITR 88
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 139, 139(2), 148, 271, 273AWealth Tax Act, 1957 — Section 14, 14(1), 16(3), 17, 18(1)
High Courts27 Apr 1981
Maya Ram Vs Ram Kishan
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 201 : (1981) 3 ILR (P&H) 428
High Courts23 Apr 1981
Sohan Lal Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 346 : (1982) 1 ILR (P&H) 55
Constitution of India, 1950 — Article 32Punjab Town Improvement Act, 1922 — Section 58(1), 59, 60, 60(1), 60(2)
High Courts21 Apr 1981
Kashmiri Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1982) CriLJ 311 : (1981) 2 ILR (P&H) 513
Prevention of Food Adulteration Act, 1954 — Section 13, 14A, 16
High Courts21 Apr 1981
Commissioner of Income Tax Vs Saraswati Industrial Syndicate Ltd.
Punjab And Haryana At Chandigarh · (1981) 23 CTR 6 : (1982) 136 ITR 758
Income Tax Act, 1961 — Section 32(1)
High Courts21 Apr 1981
Gursharanjit Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1981) CriLJ 1232 : (1982) 1 ILR (P&H) 47
Prevention of Food Adulteration Act, 1954 — Section 16, 17, 2, 7
High Courts21 Apr 1981
Shri Saraswati Spinning Mills Vs Gheru Lal Bal Chand Abohar
Punjab And Haryana At Chandigarh · AIR 1981 P&H 299 : (1981) 3 ILR (P&H) 381
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 10 Rule 2, Order 10 Rule 3, Order 10 Rule 4, Order 10 Rule 4(2)
High Courts21 Apr 1981
Daljit Singh and Others Vs Gurmukh Dass
Punjab And Haryana At Chandigarh · AIR 1981 P&H 394 : (1981) 3 ILR (P&H) 447 : (1981) 2 RCR(Rent) 246
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2
High Courts21 Apr 1981Dismissed
State of Punjab and Others Vs Tikka Singh Constable and Others
Punjab And Haryana At Chandigarh · (1982) 1 ILR (P&H) 36
Punjab Police Rules, 1934 — Rule 13.1, 13.20, 13.6, 13.7, 13.8
High Courts12 Apr 1981
Tek Chand and ors. Vs Tek Chand Superintendent of Police and ors.
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 452
High Courts10 Apr 1981
Commissioner of Income Tax Vs N.D. Radha Kishan and Co.
Punjab And Haryana At Chandigarh · (1983) 140 ITR 860
Income Tax Act, 1961 — Section 37
High Courts10 Apr 1981
Naresh Kumar Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1981) CriLJ 1915 : (1982) 1 ILR (P&H) 29
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 6