High Courts19 Dec 2001Dismissed
M/s Krishi Tractors, Malout Vs M/s Punjab Tractor Ltd.
Punjab And Haryana At Chandigarh · (2001) 12 P&H CK 0105
Arbitration Act, 1940 — Section 20
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 3 of 94
High Courts18 Dec 2001
Asa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 1 AICLR 785 : (2002) 2 Crimes 84 : (2002) 1 RCR(Criminal) 373
High Courts18 Dec 2001
Gurdeep Kaur and Others Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 420 : (2002) 2 RCR(Civil) 63
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 8, Order 9 Rule 8, Order 9 Rule 9
High Courts18 Dec 2001
Jai Karan and others Vs Hem Raj and others
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Civil) 552
High Courts18 Dec 2001
Chhote Lal @ Baba Chhail Bihari Sharan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 347 : (2002) 2 RCR(Criminal) 24
High Courts18 Dec 2001Dismissed
Sarwan Kumar Vs The Financial Commissioner Appeals-I, Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 520
Punjab Land Revenue Rules, 1990 — Rule 17
High Courts18 Dec 2001Dismissed
Sasta Iron Store Vs Shandi Devi
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 242 : (2002) 1 RCR(Rent) 155
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts18 Dec 2001Dismissed
Commissioner of Income Tax Vs Coral Chemicals Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2002) 257 ITR 611 : (2002) 123 TAXMAN 63
Income Tax Act, 1961 — Section 269C, 269F
High Courts17 Dec 2001Dismissed
State of Haryana and Another Vs Smt. Sunehari Devi and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 609 : (2003) 2 RCR(Civil) 373
Land Acquisition Act, 1894 — Section 23(2)
High Courts14 Dec 2001
M/s. Iqbal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 CriminalCC 247 : (2002) 1 RCR(Criminal) 598
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Dec 2001Allowed
Karam Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 425
Constitution of India, 1950 — Article 14
High Courts14 Dec 2001
Satpal @ Satta Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 12 P&H CK 0071
High Courts14 Dec 2001
Saroj Kumari Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 1 AICLR 815 : (2002) 2 C.C.Cases 6 : (2002) 1 CLR 451 : (2002) 1 RCR(Criminal) 558
High Courts13 Dec 2001Dismissed
Shiv Charan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 CriminalCC 227 : (2002) 1 RCR(Criminal) 801
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts13 Dec 2001Allowed
Munshi Ram Vs Presiding Officer Labour Court and Another
Punjab And Haryana At Chandigarh · (2002) 3 LLJ 93
Industrial Disputes Act, 1947 — Section 10(1)
High Courts13 Dec 2001
Vijay Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 2 ILR (P&H) 35
Constitution of India, 1950 — Article 14, 16, 39
High Courts13 Dec 2001
Rakesh Sanwal, Area Sales Manager Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 246 : (2002) 1 RCR(Criminal) 705
High Courts13 Dec 2001Dismissed
Shreyans Spinning Mills Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 127 STC 154
High Courts13 Dec 2001
Vijay Sharma and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 2 ILR (P&H) 35
Constitution of India, 1950 — Article 14, 16, 32, 39, 39Limitation Act, 1963 — Section 5
High Courts12 Dec 2001
Shammi Jain and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 625
Constitution of India, 1950 — Article 226