COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2001

1,880 judgments · page 5 of 94

High Courts07 Dec 2001Dismissed

L.I.C. of India Vs Hans Raj

Punjab And Haryana At Chandigarh · (2002) 2 ILR (P&H) 333

Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 25(4), 28, 39(1), 39(2), 46(2)Specific Relief Act, 1963 — Section 21

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High Courts06 Dec 2001Dismissed

Sat Pal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2002) 2 CivCC 571 : (2002) 1 RCR(Criminal) 463

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts06 Dec 2001

Punjab State Vs Sharif Masih and Others

Punjab And Haryana At Chandigarh · (2001) 12 P&H CK 0108

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High Courts06 Dec 2001Dismissed

Vineet Singla Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2002) 2 ILR (P&H) 182 : (2002) 2 RCR(Civil) 140 : (2002) 1 RCR(Criminal) 805

Constitution of India, 1950 — Article 226

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High Courts06 Dec 2001Allowed

Brij Lal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2001) 2 CriminalCC 6 : (2002) 2 RCR(Criminal) 109

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37

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High Courts06 Dec 2001Allowed

Harsh Wardhen Singh Vs Mahesh Wardhen Singh and Others

Punjab And Haryana At Chandigarh · (2002) 2 CivCC 235 : (2002) 2 CivCC 262 : (2002) 2 RCR(Civil) 217

Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts06 Dec 2001Allowed

Haryana State Vs Raghbir Singh

Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 657

Punjab Police Rules, 1934 — Rule 16.38(2)

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High Courts06 Dec 2001Dismissed

Manpreet Kaur Randhawa Vs Baba Farid University of Health Sciences, Faridkot and Others

Punjab And Haryana At Chandigarh · (2001) 12 P&H CK 0047

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High Courts06 Dec 2001Dismissed

Sewa Ram (Died) and Others Vs Champat

Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 193

Arbitration Act, 1940 — Section 17Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts05 Dec 2001Dismissed

S.C. Chhabra Vs Gontermann Peipers (India) Ltd.

Punjab And Haryana At Chandigarh · (2002) 2 CivCC 596 : (2002) CriLJ 1642 : (2002) 1 RCR(Criminal) 565

Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1)

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High Courts05 Dec 2001Dismissed

Ram Sarup Vs Rohtak Municipal Committee, Rohtak

Punjab And Haryana At Chandigarh · AIR 2003 P&H 26 : (2002) 2 RCR(Civil) 547

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High Courts05 Dec 2001

Mahinder Singh and Others Vs Collector Kurukshetra Distt. Kurukshetra and Others

Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 635

Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(2)

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High Courts05 Dec 2001Dismissed

Nachhattar Ram Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 624

Punjab Village Common Lands (Regulation) Act, 1961 — Section 7

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High Courts05 Dec 2001Dismissed

Lila Dhar Vs Commissioner and Others

Punjab And Haryana At Chandigarh · (2003) 133 PLR 94 : (2002) 4 RCR(Civil) 486

Punjab Village Common Lands (Regulation) Act, 1961 — Section 2

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High Courts04 Dec 2001

Praneet Enviroquips (P) Ltd. Vs Addl. Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2002) 122 TAXMAN 659

Income Tax Act, 1961 — Section 143, 154, 244

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High Courts04 Dec 2001

Ashok Kumar Chauhan Vs State of Punjab

Punjab And Haryana At Chandigarh · (2002) 1 CCC 422 : (2002) 1 RCR(Criminal) 523

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High Courts04 Dec 2001

Commissioner of Income Tax Vs Ghansham Dass

Punjab And Haryana At Chandigarh · (2002) 254 ITR 355

Income Tax Act, 1961 — Section 15, 16, 28

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High Courts04 Dec 2001

Commissioner of Income Tax Vs Punjab Financial Corporation

Punjab And Haryana At Chandigarh · (2002) 254 ITR 6

Income Tax Act, 1961 — Section 288(2), 32AB(1), 32AB(5)

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High Courts04 Dec 2001Allowed

Sanjay Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 434

Haryana Panchayati Raj Act, 1994 — Section 176

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High Courts04 Dec 2001

Commissioner of Income Tax Vs Hindustan Wire Products Ltd.

Punjab And Haryana At Chandigarh · (2002) 120 TAXMAN 744

Income Tax Act, 1961 — Section 260A, 36, 43B

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