High Courts29 Nov 2001Allowed

Om Parkash Bhatia Vs State of Punjab

Punjab And Haryana At Chandigarh · (2002) 1 CivCC 662 : (2001) 1 CriminalCC 632 : (2002) 1 RCR(Criminal) 595

Criminal Procedure Code, 1973 (CrPC) — Section 482Punjab Regulation of Colonies Act, 1975 — Section 8(i)