High Courts22 Nov 2001Dismissed
Ashok Bharti Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 11 P&H CK 0044
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 9 of 94
High Courts22 Nov 2001Dismissed
Commissioner of Central Excise, Chandigarh Vs CEGAT
Punjab And Haryana At Chandigarh · (2002) 140 ELT 383
Central Excises and Salt Act, 1944 — Section 35H
High Courts22 Nov 2001Dismissed
Commissioner of C. Ex., Chandigarh-I Vs Swaraj Automotives Ltd.
Punjab And Haryana At Chandigarh · (2002) 79 ECC 158 : (2002) 139 ELT 504 : (2002) 1 RCR(Civil) 728
Central Excise Rules, 1944 — Rule 57ACentral Excises and Salt Act, 1944 — Section 35H(1)
High Courts22 Nov 2001
Bharti Systel Limited Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2002) 79 ECC 764
High Courts22 Nov 2001
Commissioner of Income Tax Vs Dr. J.N. Bhatia
Punjab And Haryana At Chandigarh · (2002) 121 TAXMAN 70
High Courts21 Nov 2001
Commissioner of Income Tax Vs INDO ASIAN SWITCHGEARS (P) LTD.
Punjab And Haryana At Chandigarh · (2002) 121 TAXMAN 69
Income Tax Act, 1961 — Section 35B
High Courts21 Nov 2001
Commissioner of Income Tax Vs Dr. Mrs. Usha Verma
Punjab And Haryana At Chandigarh · (2002) 172 CTR 98 : (2002) 254 ITR 404
Income Tax Act, 1961 — Section 15, 16, 17, 28
High Courts21 Nov 2001
Dera Bhai Samer Singh Vs G.S.Ghuman
Punjab And Haryana At Chandigarh · (2002) 1 CCC 212 : (2002) 1 RCR(Criminal) 188
High Courts21 Nov 2001Allowed
Tarsem Singh and Others Vs Smt. Parkash Kaur
Punjab And Haryana At Chandigarh · AIR 2002 P&H 258 : (2002) 2 CivCC 83 : (2002) 1 CivCC 659 : (2002) 1 RCR(Civil) 803
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts21 Nov 2001
Gudial Sarup Vs Kaushalya Kapur and others
Punjab And Haryana At Chandigarh · (2003) 1 CCC 602 : (2003) 1 CivCC 602 : (2003) 2 ICC 511 : (2003) 1 PLR 599 : (2003) 2 RCR(Civil) 374
High Courts21 Nov 2001Dismissed
Baru and Another Vs Tek Ram and Others
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 323
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18, 2, 23APunjab Village Common Lands (Regulation) Act, 1961 — Section 13, 2
High Courts21 Nov 2001Dismissed
Ravee Saharawat Vs Ujjwal Saharawat
Punjab And Haryana At Chandigarh · AIR 2002 P&H 288 : (2002) 1 DMC 616
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Adoptions and Maintenance Act, 1956 — Section 20Hindu Marriage Act, 1955 — Section 24, 26
High Courts21 Nov 2001Dismissed
Ram Chander Vs Banwari Lal
Punjab And Haryana At Chandigarh · (2001) 11 P&H CK 0004
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(2)
High Courts20 Nov 2001
Commissioner of Income Tax Vs INDO ASIAN SWITCHGEARS (P) LTD
Punjab And Haryana At Chandigarh · (2002) 173 CTR 102
Income Tax Act, 1961 — Section 256, 35B, 37
High Courts20 Nov 2001Allowed
Smt. Ram Kali Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) ACJ 752 : (2002) 3 CivCC 329 : (2002) 1 RCR(Civil) 278
High Courts20 Nov 2001
Kamal Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 1 CCC 418 : (2002) 1 RCR(Criminal) 519
High Courts20 Nov 2001Allowed
R.P.S. Brar Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 606
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4, 9
High Courts20 Nov 2001
Deep Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Criminal) 470
High Courts20 Nov 2001
Jit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 1 AICLR 609 : (2002) 1 CCC 400 : (2002) 1 RCR(Criminal) 464
High Courts20 Nov 2001
Commissioner of Income Tax Vs Indo Asian Switchgears (P.) Ltd.
Punjab And Haryana At Chandigarh · (2002) 257 ITR 645
Income Tax Act, 1961 — Section 35B, 37(3A)