CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2001

1,880 judgments · page 10 of 94

High Courts20 Nov 2001Allowed

Lajpat Rai Vs State of Haryana

Punjab And Haryana At Chandigarh · (2001) 2 CriminalCC 416 : (2002) 1 RCR(Criminal) 280

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 304B
Read judgment
High Courts19 Nov 2001Allowed

Hamelo (Deceased) Vs Jang Sher Singh

Punjab And Haryana At Chandigarh · AIR 2002 P&H 147 : (2002) 2 CivCC 487 : (2002) 1 ILR (P&H) 357 : (2002) 1 RCR(Civil) 626

Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 111
Read judgment
High Courts10 Nov 2001Dismissed

Manjit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2001) 2 CriminalCC 1 : (2002) 1 RCR(Criminal) 702

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
Read judgment
High Courts09 Nov 2001Dismissed

Manjyoti Vs State

Punjab And Haryana At Chandigarh · (2002) CriLJ 2777 : (2002) 1 RCR(Criminal) 703

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302
Read judgment
High Courts09 Nov 2001Dismissed

Bagh Singh and Others Vs Iqbal Singh

Punjab And Haryana At Chandigarh · (2002) CriLJ 1891 : (2002) 1 RCR(Criminal) 249

Criminal Procedure Code, 1973 (CrPC) — Section 145 , 190, 190(1), 195, 340Penal Code, 1860 (IPC) — Section 120, 120B, 148, 149, 172
Read judgment
High Courts09 Nov 2001Allowed

Smt. Savita Vs Naresh Kumar

Punjab And Haryana At Chandigarh · (2002) 2 CivCC 263 : (2003) 1 DMC 279 : (2002) 2 RCR(Civil) 340

Hindu Marriage Act, 1955 — Section 13(1A), 9
Read judgment