COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2001

1,880 judgments · page 8 of 94

High Courts26 Nov 2001Dismissed

Industrial Cables (India) Ltd. Vs Goyal MG Gases Ltd.

Punjab And Haryana At Chandigarh · (2002) 108 CompCas 895

Companies Act, 1956 — Section 433, 434Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 22

High Courts24 Nov 2001Allowed

Balram and Others Vs The Divisional Canal Officer, Sirsa Water Service Division and Others

Punjab And Haryana At Chandigarh · (2001) 11 P&H CK 0014

Haryana Canal and Drainage Act, 1974 — Section 20(1)(2)

High Courts23 Nov 2001Allowed

Prem Chand Sharma Vs State of Punjab

Punjab And Haryana At Chandigarh · (2001) 11 P&H CK 0140

Constitution of India, 1950 — Article 16, 226

High Courts23 Nov 2001

Ram Niwas Bansal Vs State Bank of Patiala and Another

Punjab And Haryana At Chandigarh · (2002) 1 ILR (P&H) 270

Industrial Disputes Act, 1947 — Section 17B

High Courts23 Nov 2001Dismissed

Harbhajan Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 61

Constitution of India, 1950 — Article 226Punjab Panchayati Raj Act, 1994 — Section 20(4)

High Courts23 Nov 2001Allowed

Punjab State and Another Vs Anil Kumar

Punjab And Haryana At Chandigarh · (2002) 2 ILR (P&H) 346

Punjab Police Rules, 1934 — Rule 12, 21

High Courts23 Nov 2001

H. Paul & Company Industrial Area. Phase 1, Chandigarh Vs U.T.of Chandigarh & Ors.

Punjab And Haryana At Chandigarh · (2002) 1 CurLJ 91 : (2002) 1 PLJ 29

High Courts23 Nov 2001Dismissed

Mit Singh Vs Kundan Singh

Punjab And Haryana At Chandigarh · (2001) 11 P&H CK 0062

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Sikh Gurdwaras Act, 1925 — Section 142

High Courts23 Nov 2001

Yamuna Enterprises, Yamunanagar Vs Haryana Financial Corporation and Others

Punjab And Haryana At Chandigarh · AIR 2002 P&H 231 : (2002) 2 RCR(Civil) 88

High Courts23 Nov 2001

Dhaliwal Agro Centre, Sahnewal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2002) 2 AICLR 458 : (2002) 1 RCR(Criminal) 716

High Courts23 Nov 2001

Court on its own motion Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 673

High Courts23 Nov 2001

Kandhari Beverages Ltd. Vs Union of India (UOI)

Punjab And Haryana At Chandigarh · (2002) 81 ECC 630 : (2002) 144 ELT 15

Central Excises and Salt Act, 1944 — Section 11BB, 35F

High Courts23 Nov 2001

National Pictures Corpn. Society Theatre Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2002) 121 TAXMAN 72

Income Tax Act, 1961 — Section 143, 260A

High Courts22 Nov 2001

Commissioner of Income Tax Vs Avon Cycles (P) Ltd.

Punjab And Haryana At Chandigarh · (2002) 173 CTR 267

Income Tax Act, 1961 — Section 256, 35B

High Courts22 Nov 2001Dismissed

Commissioner of Central Excise Vs Customs Excise Gold (Control) Appellate Tribunal and Another

Punjab And Haryana At Chandigarh · (2002) 79 ECC 756

Central Excises and Salt Act, 1944 — Section 35G

High Courts22 Nov 2001Dismissed

Kulwant Singh and Others Vs The Assistant Collector, Second Grade, Nathusari Chopta and Others

Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 207

Punjab Land Revenue Act, 1887 — Section 111

High Courts22 Nov 2001Allowed

Dr. Sudha Suri, Professor and Head of Department of Radiology, PGI, Chandigarh Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2001) 11 P&H CK 0105

Post-Graduate Institute of Medical Education and Research, Chandigarh Act, 1966 — Section 31Post-Graduate Institute of Medical Education and Research, Chandigarh Regulations, 1967 — Regulation 32

High Courts22 Nov 2001Dismissed

Bhagwan Dass and Others Vs Paramjit and Others

Punjab And Haryana At Chandigarh · (2002) 2 CivCC 61 : (2002) 1 RCR(Civil) 843

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1), Order 23 Rule 1(3), Order 23 Rule 1(5), 115 , 151Evidence Act, 1872 — Section 114

High Courts22 Nov 2001

Krishan Lal Vs Rakha Singh Jangu

Punjab And Haryana At Chandigarh · (2002) 1 RCR(Criminal) 574

High Courts22 Nov 2001Allowed

Sham Lal Sharma Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2002) 1 ILR (P&H) 537 : (2002) 2 RCR(Civil) 96

Constitution of India, 1950 — Article 39ALegal Services Authorities Act, 1987 — Section 19, 20, 21