High Courts12 Dec 2001
Anand Singh Dangi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 1 CCC 383 : (2002) 1 RCR(Criminal) 387
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 4 of 94
High Courts12 Dec 2001
C.P.Shoran Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 392 : (2002) 2 RCR(Criminal) 102
High Courts12 Dec 2001
State of Haryana Vs Anand Singh Dangi
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 111 : (2002) 1 RCR(Criminal) 402
High Courts12 Dec 2001
Joginder Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 69 : (2002) 1 RCR(Criminal) 594
High Courts11 Dec 2001Allowed
Smt. Vimlesh Sharma Vs Ram Partap
Punjab And Haryana At Chandigarh · (2001) 12 P&H CK 0096
Hindu Marriage Act, 1955 — Section 13(1)
High Courts11 Dec 2001
Satbir Singh @ Sanjib Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 130 : (2002) 1 CLR 489 : (2002) 1 RCR(Criminal) 554
High Courts11 Dec 2001
Vimlesh Sharma Vs Ram Partap
Punjab And Haryana At Chandigarh · (2002) 2 FJCC 354 : (2002) 2 LJR 300 : (2002) 2 Marr.LJ 714 : (2002) 2 PLR 452 : (2002) 2 RCR(Civil) 524
High Courts10 Dec 2001Dismissed
National Insurance Company Ltd. Vs Veena Devi and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 633
Motor Vehicles Act, 1939 — Section 166
High Courts10 Dec 2001
Madan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 1 Crimes 697 : (2002) 1 RCR(Criminal) 405
High Courts10 Dec 2001Allowed
Pritam Singh Vs Bagga Singh
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 155 : (2002) 2 RCR(Civil) 41
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts10 Dec 2001
Sher Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 134 : (2002) 1 RCR(Criminal) 389
High Courts10 Dec 2001Dismissed
Sheo Parshad Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Rent) 330
Constitution of India, 1950 — Article 14Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13A
High Courts10 Dec 2001Allowed
Wattu Ram Vs Jaimal and Another
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 760
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 10, 115
High Courts10 Dec 2001Dismissed
Gurdeep Singh Vs The Secretary Government of India, Ministry of Petroleum
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 64
Constitution of India, 1950 — Article 226
High Courts07 Dec 2001Allowed
Union of India (UOI) Vs Karnail Singh
Punjab And Haryana At Chandigarh · (2002) 2 ILR (P&H) 264
Pension Regulations for Army, 1961 — Regulation 179
High Courts07 Dec 2001
Mohinder Singh Vs Bir Singh and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 412 : (2002) 1 RCR(Civil) 729
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts07 Dec 2001Dismissed
Commissioner of Income Tax Vs Guru Ram Dass Fruit and Vegetable Agency
Punjab And Haryana At Chandigarh · (2002) 254 ITR 361
Income Tax Act, 1961 — Section 148, 256(2), 271(1)
High Courts07 Dec 2001Partly Allowed
State of Punjab and Others Vs Jawahar Lal Malhotra
Punjab And Haryana At Chandigarh · (2002) 1 ALD(Cri) 867 : (2002) 2 ILR (P&H) 237 : (2002) 1 RCR(Criminal) 644
Essential Commodities Act, 1955 — Section 6B
High Courts07 Dec 2001Dismissed
Oriental Insurance Co. Ltd., Kapurthala Vs Vijay Kapur and Others
Punjab And Haryana At Chandigarh · (2003) ACJ 1730 : (2002) 2 RCR(Civil) 45
Motor Vehicles Act, 1988 — Section 166
High Courts07 Dec 2001
Pfizer Limited Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2002) 79 ECC 761 : (2002) 140 ELT 351 : (2002) 1 RCR(Civil) 730
Central Excises and Salt Act, 1944 — Section 35C, 35F