High Courts12 Jan 1999

P.K. Natrajan Vs Goyal Trading Co.

Punjab And Haryana At Chandigarh · (1999) 4 CivCC 541 : (2001) 1 RCR(Criminal) 350

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142Penal Code, 1860 (IPC) — Section 120
High Courts11 Jan 1999Allowed

Bihari Lal Vs Smt. Ram Piari

Punjab And Haryana At Chandigarh · (2000) 2 CivCC 278 : (1999) 2 CivCC 634 : (1999) 122 PLR 133 : (1999) 3 RCR(Civil) 239

Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 65C
High Courts08 Jan 1999Dismissed

Sanjay Chopra Vs Shyama

Punjab And Haryana At Chandigarh · (1999) 2 DMC 382 : (1999) 1 RCR(Criminal) 766

Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts07 Jan 1999Allowed

Surinder Nath Vs Baba Inder Singh

Punjab And Haryana At Chandigarh · (1999) Supp CivCC 430 : (2000) 3 CivCC 249 : (1999) 122 PLR 67 : (1999) 4 RCR(Civil) 362

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, 115