High Courts19 Jan 1999
Milkhi Ram Vs Manohar Singh and others
Punjab And Haryana At Chandigarh · (1999) CriLJ 1674 : (1999) 1 RCR(Civil) 674 : (1999) 3 RCR(Criminal) 102
Contempt of Courts Act, 1971 — Section 12, 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1999
1,562 judgments · page 76 of 79
High Courts19 Jan 1999Dismissed
Daya Nand Dalal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 382 : (1999) 122 PLR 245
Constitution of India, 1950 — Article 226Punjab Civil Services Rules — Rule 3.26
High Courts19 Jan 1999
Prem Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 ACR 1952 : (1999) 1 RCR(Criminal) 834
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts19 Jan 1999
Hardyal Kaur and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 122 PLR 68 : (1999) 4 RCR(Civil) 363
Land Acquisition Act, 1894 — Section 23
High Courts19 Jan 1999Dismissed
Jarnail Singh and Others Vs Joint Director, Panchayats and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 361 : (1999) 2 RCR(Civil) 42
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 13B, 3, 7
High Courts18 Jan 1999Dismissed
Suvidya Yadav Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 91
Constitution of India, 1950 — Article 14, 16
High Courts18 Jan 1999
Harbans Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 DMC 599
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts18 Jan 1999
State of Haryana Vs Sher Chand
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 215
High Courts18 Jan 1999
Tara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 747
High Courts18 Jan 1999
Wazir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 283
High Courts18 Jan 1999
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 270
High Courts18 Jan 1999
Smt. Manjit Kaur Vs Inderjit Singh
Punjab And Haryana At Chandigarh · AIR 1999 P&H 196 : (1999) 2 CivCC 384 : (1999) 2 DMC 1 : (1999) 121 PLR 759 : (1999) 2 RCR(Civil) 305
Hindu Marriage Act, 1955 — Section 27
High Courts18 Jan 1999Dismissed
Jiwan Singh Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (1999) 123 PLR 43 : (1999) 3 RCR(Rent) 153
Land Acquisition Act, 1894 — Section 23, 4
High Courts18 Jan 1999Allowed
Nand Kishore Vs State Transport Commissioner
Punjab And Haryana At Chandigarh · (1999) 2 ACC 641 : (1999) 122 PLR 715 : (1999) 2 RCR(Civil) 421
Motor Vehicles Act, 1988 — Section 76
High Courts15 Jan 1999
Kansal Woollen and Hosiery Mills (P) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 7 : (1999) 237 ITR 93
Income Tax Act, 1961 — Section 32(1), 35B, 35B(1)Income Tax Rules, 1962 — Rule 6AA
High Courts15 Jan 1999
Balwant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 PLJ 443 : (1999) 3 RCR(Civil) 188
High Courts15 Jan 1999
Haryana State Board for the Prevention and Control of Water Pollution Vs Sanjivan Research Laboratories (Regd.)
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 265
High Courts15 Jan 1999
KANSAL WOOLLEN and HOSIERY MILLS'M LTD. Vs COMMISSIONER OF INCOME TAX
Punjab And Haryana At Chandigarh · (1999) 153 CTR 319
Income Tax Act, 1961 — Section 256(1)
High Courts14 Jan 1999Dismissed
Asheesh Mahajan Vs Deltron Limited
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 474 : (1999) 123 PLR 66 : (2000) 1 RCR(Civil) 68
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts14 Jan 1999Dismissed
Joginder Singh and Others Vs Smt. Manjit Kaur
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 644 : (2000) 126 PLR 124 : (2000) 2 RCR(Civil) 382
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 18