High Courts27 Jan 1999
Dr. Khazan Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1999) 01 P&H CK 0037
Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1988 — Section 13, 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1999
1,562 judgments · page 74 of 79
High Courts27 Jan 1999Allowed
Sucha Singh Vs Bhalwan
Punjab And Haryana At Chandigarh · (1999) 4 CivCC 433 : (1999) Supp CivCC 433 : (1999) 4 CivCC 300 : (1999) 122 PLR 153 : (1999) 2 RCR(Civil) 25 : (1999) 1 RCR(Civil) 614 : (1999) 1 RCR(Criminal) 769
High Courts25 Jan 1999Allowed
Gurpal Singh and Another Vs Jagan Nath and Others
Punjab And Haryana At Chandigarh · (1999) 2 ACC 564 : (2000) ACJ 885 : (2000) 1 ILR (P&H) 25 : (1999) 122 PLR 131 : (1999) 2 RCR(Civil) 396
Motor Vehicles Act, 1988 — Section 166
High Courts25 Jan 1999Dismissed
Bharat Porcelain Vs The Labour Court and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 701
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)
High Courts25 Jan 1999Dismissed
Bharat Ram Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1999) 122 PLR 745
High Courts25 Jan 1999Dismissed
Romesh Suri Vs The Punjab Co-operative Bank Ltd.
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 237 : (1999) 123 PLR 65 : (2000) 1 RCR(Civil) 67
High Courts22 Jan 1999
Kailash Devi and Others Vs Umer Deen and Others
Punjab And Haryana At Chandigarh · (1999) 2 ACC 604 : (1999) 122 PLR 713 : (1999) 2 RCR(Civil) 363
Motor Vehicles Act, 1988 — Section 166
High Courts22 Jan 1999Allowed
Oriental Sales Vs Bank of India
Punjab And Haryana At Chandigarh · (1999) 123 PLR 747
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17(1)
High Courts22 Jan 1999Allowed
S. Jagjit Singh Vs Haryana Roadways and Others
Punjab And Haryana At Chandigarh · (2000) ACJ 772 : (1999) 122 PLR 106 : (1999) 3 RCR(Civil) 105
Motor Vehicles Act, 1939 — Section 110A
High Courts22 Jan 1999Allowed
Dhoop Singh, Ex-Naik Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 704
Entitlement Rules for Casualty Pensionary Awards, 1982 — Rule 12Pension Regulations for Army, 1961 — Rule 173
High Courts22 Jan 1999
Sukhbir and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) CriLJ 2083
Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts22 Jan 1999
Prabhu Ram and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) CriLJ 1972 : (1999) 2 ILR (P&H) 357 : (1999) 123 PLR 648 : (1999) 2 RCR(Criminal) 186
Criminal Procedure Code, 1973 (CrPC) — Section 357, 401Penal Code, 1860 (IPC) — Section 149, 326Probation of Offenders Act, 1958 — Section 11(1), 3, 4, 5(1)
High Courts22 Jan 1999
Brijinder Rai, D.I.G.Police, Haryana Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 269
High Courts22 Jan 1999
Bahadur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 249 : (1999) 2 RCR(Criminal) 676
High Courts22 Jan 1999
Golden Forests (I) Ltd. Vs Registrar of Companies
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 758
High Courts22 Jan 1999
Nitika Cement Vs Dhiman Trading Co
Punjab And Haryana At Chandigarh · (1999) 4 CivCC 541 : (1999) Supp CivCC 541 : (2001) 1 RCR(Criminal) 350
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts22 Jan 1999
Devinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 326
High Courts21 Jan 1999Dismissed
The State of Punjab and Another Vs Harjinder Singh
Punjab And Haryana At Chandigarh · (1999) 122 PLR 569
Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 9, 9(1), 9(2)
High Courts21 Jan 1999
COMMISSIONER OF INCOME TAX Vs ARJUN DAS SURINDER KUMAR and CO.
Punjab And Haryana At Chandigarh · (1999) 154 CTR 452
Income Tax Act, 1961 — Section 132, 185, 256
High Courts21 Jan 1999Dismissed
Chamela Ram Vs Balwant Singh and Others
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 285 : (1999) 2 ILR (P&H) 254 : (1999) 122 PLR 35 : (1999) 2 RCR(Civil) 301
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 153