High Courts08 Feb 1999
United Pesticides Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 614 : (1999) 2 RCR(Criminal) 477
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1999
1,562 judgments · page 72 of 79
High Courts05 Feb 1999Allowed
Smt. Sunita Devi Vs Financial Commissioner and Secretary to Government of Haryana and Another
Punjab And Haryana At Chandigarh · (1999) 122 PLR 32 : (1999) 2 RCR(Civil) 356
Haryana Panchayati Raj Act, 1994 — Section 51(3)
High Courts05 Feb 1999
Chaman Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 580
High Courts05 Feb 1999
State of Haryana Vs Kirpal Singh
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 622 : (1999) 3 RCR(Criminal) 249
High Courts05 Feb 1999
Jagir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 579
High Courts05 Feb 1999
Shanti Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 DMC 697 : (1999) 2 RCR(Criminal) 382
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts05 Feb 1999Allowed
Smt. Amar Kaur Vs The United Commercial Bank
Punjab And Haryana At Chandigarh · (1999) 122 PLR 69 : (2000) 1 RCR(Rent) 305
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts05 Feb 1999
State of Haryana Vs Jai Devi
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Civil) 411
High Courts04 Feb 1999
Surjit Singh Vs State (U.T.)
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 591 : (1999) 2 RCR(Criminal) 572
High Courts04 Feb 1999
Ramesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 861
High Courts04 Feb 1999
Punjab State Vs Rai Sahib Mehta
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Civil) 591
High Courts04 Feb 1999Dismissed
Nasib Singh Vs Estate Officer, Union Territory and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 751 : (1999) 3 RCR(Civil) 46
Constitution of India, 1950 — Article 226
High Courts04 Feb 1999
Ramesh Chand Vs Brij Mohan Aggarwal
Punjab And Haryana At Chandigarh · (2000) 4 ICC 513 : (2000) 3 LJR 69 : (2000) 3 RCR(Civil) 417
High Courts03 Feb 1999Allowed
Master Rajwant Singh and Another Vs Advisor to the Administrator, Union Territory and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 728 : (1999) 3 RCR(Civil) 61
Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 12(3)
High Courts03 Feb 1999
S.S. Gill and Others Vs The Union Territory of Chandigarh and Another
Punjab And Haryana At Chandigarh · (1999) 122 PLR 17 : (1999) 3 RCR(Civil) 101
Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 12(3)
High Courts03 Feb 1999
Commissioner of Income Tax Vs Janak Steel Tubes (P) Ltd.
Punjab And Haryana At Chandigarh · (1999) 239 ITR 115
Income Tax Act, 1961 — Section 256(2)
High Courts03 Feb 1999
Narinder Singh Vs Chemico Pesticide Combines
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 311
High Courts02 Feb 1999Allowed
Jyoti Vs Joginder Pal
Punjab And Haryana At Chandigarh · (2000) 1 DMC 303 : (1999) 2 RCR(Criminal) 569
Criminal Procedure Code, 1973 (CrPC) — Section 177, 182(2)Hindu Marriage Act, 1955 — Section 15, 17Penal Code, 1860 (IPC) — Section 34, 494
High Courts01 Feb 1999
Shamsher Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 145 : (1999) 2 RCR(Criminal) 100
High Courts01 Feb 1999
Amrit Lal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 744 : (1999) 3 RCR(Rent) 154
Land Acquisition Act, 1894 — Section 23