COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1999

1,562 judgments · page 70 of 79

High Courts12 Feb 1999Dismissed

Devinder Lal Gupta and Others Vs The Union Territory of Chandigarh and Another

Punjab And Haryana At Chandigarh · (1999) 122 PLR 52 : (1999) 3 RCR(Civil) 1

Capital of Punjab (Development and Regulation) Act, 1952 — Section 8AChandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 12, 12(3), 21AConstitution of India, 1950 — Article 226

Read judgment

High Courts12 Feb 1999

Ms. Shakuntla Devi and Others Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (2001) ACJ 1246 : (1999) 3 CivCC 19 : (1999) 122 PLR 48 : (1999) 3 RCR(Civil) 28

Motor Vehicles Act, 1988 — Section 166

Read judgment

High Courts11 Feb 1999

Navnish Uttam Vs Union Territory

Punjab And Haryana At Chandigarh · (1999) 2 DMC 322 : (1999) 2 RCR(Criminal) 281

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 498A

Read judgment

High Courts11 Feb 1999

State of Punjab Vs Daljit Singh and others

Punjab And Haryana At Chandigarh · (1999) CriLJ 2723 : (1999) 2 RCR(Criminal) 690

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 304B, 498A

Read judgment

High Courts10 Feb 1999

Charan Singh Vs Ajit Singh etc.

Punjab And Haryana At Chandigarh · (1999) Supp CivCC 458 : (1999) 122 PLR 671 : (1999) 4 RCR(Civil) 589

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A

Read judgment

High Courts10 Feb 1999Allowed

Yad Ram Vs Capt. Ram Avtar

Punjab And Haryana At Chandigarh · (2000) 1 CivCC 346 : (1999) 4 RCR(Civil) 591

Civil Procedure Code, 1908 (CPC) — Section 115

Read judgment

High Courts10 Feb 1999Dismissed

Balwant Singh etc. Vs Harbans Singh etc.

Punjab And Haryana At Chandigarh · (1999) 122 PLR 517 : (1999) 4 RCR(Civil) 317

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

Read judgment

High Courts10 Feb 1999Dismissed

Dharam Pal Vs Janak Kishore and Others

Punjab And Haryana At Chandigarh · (2000) 3 CivCC 78 : (1999) 3 CivCC 29 : (1999) 121 PLR 617 : (1999) 3 RCR(Civil) 145

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A

Read judgment

High Courts10 Feb 1999

Raju Sharma Vs Pardeep Kumar and Others

Punjab And Haryana At Chandigarh · (1999) 121 PLR 612 : (1999) 2 RCR(Civil) 517

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A

Read judgment

High Courts10 Feb 1999Dismissed

Veer Singh and Others Vs Udham Singh

Punjab And Haryana At Chandigarh · (1999) 121 PLR 598 : (1999) 2 RCR(Civil) 580

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

Read judgment

High Courts10 Feb 1999

Joginder Singh Vs Sant Kaur and Others

Punjab And Haryana At Chandigarh · (1999) 121 PLR 594 : (1999) 2 RCR(Civil) 581

Court Fees Act, 1870 — Section 13Punjab and Haryana High Court Rules and Order — Rule 3

Read judgment

High Courts10 Feb 1999Allowed

Kumari Minakshi and Another Vs Mrs. Harbans Kaur and Others

Punjab And Haryana At Chandigarh · (1999) 121 PLR 522 : (1999) 2 RCR(Civil) 535

Motor Vehicles Act, 1988 — Section 166

Read judgment

High Courts10 Feb 1999Dismissed

Ranjit Singh and Another Vs Gram Panchayat

Punjab And Haryana At Chandigarh · (1999) 121 PLR 521 : (1999) 2 RCR(Civil) 535

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

Read judgment

High Courts10 Feb 1999Dismissed

Gurnam Singh Vs Smt. Sarbjit Kaur

Punjab And Haryana At Chandigarh · (1999) 121 PLR 802 : (1999) 4 RCR(Civil) 389

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

Read judgment

High Courts10 Feb 1999Allowed

Ram Kumar and Others Vs The Haryana Cotton Mills

Punjab And Haryana At Chandigarh · (2000) 1 CivCC 99 : (1999) 121 PLR 799 : (1999) 4 RCR(Civil) 387

Companies Act, 1956 — Section 433

Read judgment

High Courts10 Feb 1999

Jai Ram Vs State of Punjab

Punjab And Haryana At Chandigarh · (1999) 2 DMC 399 : (1999) 2 RCR(Criminal) 312

Criminal Procedure Code, 1973 (CrPC) — Section 438

Read judgment

High Courts10 Feb 1999

In The Matter of Vs Highway Cycle Industries and Sunbeam Auto Ltd.

Punjab And Haryana At Chandigarh · (1999) 121 PLR 531 : (1999) 2 RCR(Civil) 541

Companies Act, 1956 — Section 391, 391(2), 394, 394(3)

Read judgment

High Courts10 Feb 1999

Dee Dee Electricals Vs Road Master Foods Limited

Punjab And Haryana At Chandigarh · (1999) 02 P&H CK 0084

Companies Act, 1956 — Section 433

Read judgment

High Courts10 Feb 1999

Krishan Vs Raja

Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 361

Read judgment

High Courts10 Feb 1999

Gurmeet Kaur Vs Kuldip Singh

Punjab And Haryana At Chandigarh · (1999) 2 AICLR 161 : (1999) 2 RCR(Criminal) 294

Read judgment