High Courts01 Feb 1999Dismissed
Gulzar Singh Vs Nanak Chand and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 396 : (2000) 1 RCR(Rent) 267
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1999
1,562 judgments · page 73 of 79
High Courts29 Jan 1999Dismissed
National Insurance Co. Ltd. Vs Ram Niwas Sharma
Punjab And Haryana At Chandigarh · (1999) 2 ACC 538 : (2001) ACJ 607 : (1999) 123 PLR 147 : (1999) 3 RCR(Civil) 32
Workmens Compensation Act, 1923 — Section 4A
High Courts29 Jan 1999Dismissed
Raj Kumar and etc. Vs Union Territory and Another
Punjab And Haryana At Chandigarh · AIR 1999 P&H 197 : (1999) 122 PLR 332 : (1999) 2 RCR(Civil) 238
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8AChandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 12, 12(3), 21AConstitution of India, 1950 — Article 14, 226
High Courts29 Jan 1999
Navneet Verma, Accounts Executive, Haryana Bureau of Public Administration, Chandigarh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 696
Constitution of India, 1950 — Article 226
High Courts29 Jan 1999
Lakhwant Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 DMC 608
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts29 Jan 1999
Vinod Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 568 : (1999) 2 RCR(Criminal) 435
High Courts29 Jan 1999
Rajbir Singh, Asstt. Lineman and others Vs The Secretary, Haryana State Electricity Board and Others
Punjab And Haryana At Chandigarh · (1999) 01 P&H CK 0043
Constitution of India, 1950 — Article 226
High Courts29 Jan 1999
Ram Niwas Vs Risala
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 273
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6C, 151
High Courts29 Jan 1999
Lalsons Cold Storage and Others Vs Regional Provident Fund Commissioner for States of Punjab, Himachal Pradesh and U.T. Chandigarh
Punjab And Haryana At Chandigarh · (1999) 122 PLR 10
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7D
High Courts28 Jan 1999Allowed
Harjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 140 : (1999) 123 PLR 31 : (1999) 3 RCR(Rent) 152
Land Acquisition Act, 1894 — Section 23
High Courts28 Jan 1999
Mangat Rai Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 413 : (2000) 3 SCT 230
High Courts28 Jan 1999
Prem Chand Gupta and others Vs Haryana Financial Corporation and others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 183 : (1999) 2 CivCC 302 : (2000) 102 CompCas 144 : (1999) 121 PLR 663 : (1999) 2 RCR(Civil) 44
High Courts28 Jan 1999
Misro and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 DMC 620
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 306
High Courts28 Jan 1999Dismissed
Nirmal Singh and Another Vs Bhagwant Singh and Others
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 226 : (1999) Supp CivCC 13 : (1999) 122 PLR 732 : (1999) 4 RCR(Civil) 286
Registration Act, 1908 — Section 17
High Courts27 Jan 1999
Gurmej Singh Vs Inspector of Customs
Punjab And Haryana At Chandigarh · (1999) 2 ACR 1781 : (1999) 1 RCR(Criminal) 814
Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 108Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42
High Courts27 Jan 1999Dismissed
Rajinder Kumar Vs Manohar Lal Khurana and Another
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 88 : (1999) 123 PLR 794 : (2000) 1 RCR(Civil) 458
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Jan 1999Dismissed
Union of India (UOI) Vs Bhajan Lal and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 730 : (1999) 2 RCR(Civil) 297
Defence of India Act, 1962 — Section 8
High Courts27 Jan 1999
Savitri Devi and Others Vs Pala Ram and Others
Punjab And Haryana At Chandigarh · (2000) 2 ACC 152 : (2000) ACJ 935 : (2000) 124 PLR 135
Motor Vehicles Act, 1988 — Section 166
High Courts27 Jan 1999
Gian Castings Ltd. and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2000) 67 ECC 385 : (1999) 81 ECR 379 : (1999) 108 ELT 36 : (1999) 121 PLR 684 : (1999) 1 RCR(Criminal) 667
Central Excise Rules, 1944 — Rule 197, 201, 209, 9(2)Central Excises and Salt Act, 1944 — Section 11, 12, 14, 18, 3Constitution of India, 1950 — Article 226
High Courts27 Jan 1999Allowed
Harpal Sharma Vs Smt. Tripta Rani
Punjab And Haryana At Chandigarh · AIR 1999 P&H 220 : (1999) 2 CivCC 352 : (1999) 2 RCR(Civil) 87
Hindu Marriage Act, 1955 — Section 13