High Courts21 Jan 1999
Commissioner of Income Tax Vs Arjun Dass Surinder Kumar and Co.
Punjab And Haryana At Chandigarh · (1999) 239 ITR 859
Income Tax Act, 1961 — Section 132, 185, 256(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1999
1,562 judgments · page 75 of 79
High Courts21 Jan 1999Allowed
Malkiat Singh Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 329 : (1999) 3 LLJ 676
High Courts21 Jan 1999
Ram Phal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 PLJ 362 : (1999) 2 RCR(Civil) 304
High Courts21 Jan 1999
Harish Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 751
High Courts21 Jan 1999
R.N.Tyagi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 279
High Courts21 Jan 1999
Commissioner of Income Tax Vs Arjun Das Surinder Kumar and Co.
Punjab And Haryana At Chandigarh · (1999) 239 ITR 859
Income Tax Act, 1961 — Section 132, 132(4), 185(1), 256(2)
High Courts21 Jan 1999
Bohar Singh Vs State of Punjab - State
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 426
High Courts21 Jan 1999Dismissed
Sadhu Singh and Another Vs Taro and Others
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 564 : (1999) 122 PLR 149 : (1999) 4 RCR(Civil) 234
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts21 Jan 1999
Mool Chand Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (1999) 122 PLR 514
Industrial Disputes (Central) Rules, 1957 — Rule 10B
High Courts20 Jan 1999
Dr. Bhim Singh Dahiya Vs Chaudhary Charan Singh Haryana Agricultural University, Hissar and others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 279
Haryana and Punjab Agricultural Universities Act, 1970 — Section 25(2)
High Courts20 Jan 1999
R.K.Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 148 : (2000) 3 RCR(Criminal) 213
High Courts20 Jan 1999
Baldev Singh alias Giani Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 83
High Courts20 Jan 1999
Usman alias Chippad Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 457
High Courts20 Jan 1999
M.M. Sharma, Addl. Dist. Judge, Rewari Vs Dilawar Singh, Asstt. Food and Supplies Officer, Rewari
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 220 : (1999) CriLJ 1764 : (1999) 1 ILR (P&H) 407 : (1999) 122 PLR 234 : (1999) 4 RCR(Civil) 340 : (1999) 2 RCR(Civil) 263
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts20 Jan 1999
Joginder Singh Sodhi Vs Hutesh Dogra, Wealth Tax Officer, etc.
Punjab And Haryana At Chandigarh · (1999) 236 ITR 817
High Courts19 Jan 1999
Om Prakash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 ACR 1793 : (1999) 1 RCR(Criminal) 771
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 42(1), 50
High Courts19 Jan 1999Dismissed
Punjab State Civil Supplies Corporation Limited Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 694
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts19 Jan 1999Dismissed
V.K. Kapur and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1999) 122 PLR 96
Punjab Service of Engineers (Class II) Public Works Department (Buildings and Roads Branch) Rules, 1965 — Rule 6
High Courts19 Jan 1999
Ram Tirath Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 409
High Courts19 Jan 1999
Maya Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 517 : (1999) 1 RCR(Criminal) 776