COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1999

1,562 judgments · page 4 of 79

High Courts14 Dec 1999Dismissed

Smt. Padma Sharma and Another Vs Madan Lal Khanna and Others

Punjab And Haryana At Chandigarh · (2000) 124 PLR 853

Civil Procedure Code, 1908 (CPC) — Section 11East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)

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High Courts14 Dec 1999Dismissed

Gram Panchayat Vs Des Raj and Others

Punjab And Haryana At Chandigarh · (2000) 125 PLR 194 : (2000) 2 RCR(Civil) 61

Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 7

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High Courts14 Dec 1999Dismissed

Munna Lal Vs Ganga Devi

Punjab And Haryana At Chandigarh · (2000) 125 PLR 748 : (2000) 2 RCR(Rent) 470

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13

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High Courts14 Dec 1999Dismissed

Babu Singh Vs Kulwant Singh and Others

Punjab And Haryana At Chandigarh · (2000) 125 PLR 568 : (2000) 2 RCR(Civil) 145

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts13 Dec 1999Allowed

Tejwant Singh Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2000) 125 PLR 49

Constitution of India, 1950 — Article 226, 227

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High Courts13 Dec 1999Dismissed

Pardeep Singh Vs P.S.E.B. and Others

Punjab And Haryana At Chandigarh · (2000) 125 PLR 583 : (2000) 2 RCR(Civil) 117

Civil Procedure Code, 1908 (CPC) — Section 9

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High Courts13 Dec 1999Dismissed

Ajaib Singh and Others Vs Superintending Canal Officer and Others

Punjab And Haryana At Chandigarh · (2000) 124 PLR 786 : (2000) 2 RCR(Civil) 485

Constitution of India, 1950 — Article 226Northern India Canal and Drainage Act, 1873 — Section 30B(3)

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High Courts13 Dec 1999Allowed

Maninder Singh Vs Union Territory

Punjab And Haryana At Chandigarh · (2000) 2 DMC 201 : (2000) 1 RCR(Criminal) 831

Evidence Act, 1872 — Section 113B, 21, 27Penal Code, 1860 (IPC) — Section 304B, 498A

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High Courts13 Dec 1999Dismissed

Punjab and Haryana High Court Advocates Cooperative House Building Society Ltd. Vs Union Territory

Punjab And Haryana At Chandigarh · (2000) 125 PLR 690 : (2000) 2 RCR(Civil) 114

Constitution of India, 1950 — Article 226

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High Courts10 Dec 1999

Om Prakash Vashist Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2000) 125 PLR 354

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High Courts10 Dec 1999Dismissed

Joginder Singh Vs Gora Lal

Punjab And Haryana At Chandigarh · (2000) 124 PLR 863 : (2000) 2 RCR(Civil) 381

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A

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High Courts10 Dec 1999Allowed

Bhagwan Sarup Vs Jagdish Kumar Jain and Others

Punjab And Haryana At Chandigarh · (2000) 2 CivCC 162 : (2000) 124 PLR 858 : (2000) 2 RCR(Civil) 246

Evidence Act, 1872 — Section 65

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High Courts09 Dec 1999Allowed

Punjab National Bank Vs The Union Territory and Others

Punjab And Haryana At Chandigarh · (2000) 126 PLR 317 : (2000) 2 RCR(Civil) 532

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High Courts09 Dec 1999Dismissed

Surinder Singh Bains Vs Union Territory of Chandigarh

Punjab And Haryana At Chandigarh · (2000) 124 PLR 799 : (2000) 2 RCR(Civil) 56

Chandigarh (Sales of Sites and Buildings) Rules, 1960 — Rule 8CConstitution of India, 1950 — Article 226

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High Courts09 Dec 1999Dismissed

International Woolen Mills Vs Standard Wool (U.K.) Ltd.

Punjab And Haryana At Chandigarh · AIR 2000 P&H 182 : (2000) 124 PLR 541 : (2000) 2 RCR(Civil) 249

Civil Procedure Code, 1908 (CPC) — Section 11, 13, 38, 39, 40

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High Courts09 Dec 1999

Haryana State Adhyapak Sangh, Gurgaon and others Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 30

Constitution of India, 1950 — Article 19, 21, 226

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High Courts09 Dec 1999

Kalia Prem Rattan Vs State of Punjab

Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 769

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High Courts09 Dec 1999

Joginder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 11

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High Courts09 Dec 1999

Harpal Singh Vs Additional Secretary-cum-Additional Registrar, Co-operation and Others

Punjab And Haryana At Chandigarh · AIR 2000 P&H 113

Constitution of India, 1950 — Article 14

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High Courts09 Dec 1999Dismissed

Harbans Kaur Vs Jagir Singh and Others

Punjab And Haryana At Chandigarh · (2000) 3 CivCC 22 : (2000) 125 PLR 626 : (2000) 2 RCR(Civil) 77

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1

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