High Courts09 Dec 1999Dismissed
Krishna Johar Vs Prem Singh
Punjab And Haryana At Chandigarh · (2000) 126 PLR 285 : (2000) 1 RCR(Rent) 35
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1999
1,562 judgments · page 5 of 79
High Courts09 Dec 1999
Karnail Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 461 : (2000) 2 RCR(Civil) 533
High Courts09 Dec 1999
Harpal Singh Vs Additional Secretary-cum-Additional Registrar, Co-operation, Punjab and others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 113 : (2000) 1 CurLJ 261 : (2000) 3 ICC 140 : (2000) 2 PLJ 16 : (2000) 3 PLR 108 : (2000) 2 PLR 54 : (2000) 2 RCR(Civil) 207
High Courts08 Dec 1999Dismissed
Santokh Singh and Others Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 540 : (2000) 2 RCR(Civil) 129
Criminal Procedure Code, 1973 (CrPC) — Section 115
High Courts08 Dec 1999
Mahiraj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 303
High Courts08 Dec 1999
Dalwinder Singh alias Kalu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 527
High Courts08 Dec 1999
Pala Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 817
High Courts08 Dec 1999
Suraj Mal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 845
High Courts08 Dec 1999Dismissed
Anil Jawa Vs The Chief Administrator, H.U.D.A. and Another
Punjab And Haryana At Chandigarh · (2000) 124 PLR 520 : (2000) 2 RCR(Civil) 53
Constitution of India, 1950 — Article 226, 227
High Courts08 Dec 1999
Badlu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 611
Evidence Act, 1872 — Section 138
High Courts08 Dec 1999
Joginder Kumar and Others Vs The Improvement Trust
Punjab And Haryana At Chandigarh · (2000) 125 PLR 624 : (2000) 2 RCR(Civil) 79
Land Acquisition Act, 1894 — Section 28
High Courts08 Dec 1999
Prem alias Prem Singh Vs Haryana State
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 411 : (2000) 2 RCR(Criminal) 10
High Courts08 Dec 1999
Sita Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 779
High Courts07 Dec 1999Dismissed
Mohinder Singh Vs Paramjit Kaur and Others
Punjab And Haryana At Chandigarh · (1999) 12 P&H CK 0144
High Courts07 Dec 1999Dismissed
Union of India (UOI) Vs Virendra Brothers
Punjab And Haryana At Chandigarh · (2000) 126 PLR 547 : (2000) 2 RCR(Civil) 607
Arbitration Act, 1940 — Section 20
High Courts07 Dec 1999
Madan Lal Vs Gopi
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 313
Constitution of India, 1950 — Article 226Haryana Canal and Drainage Act, 1974 — Section 17(1), 20(2)
High Courts07 Dec 1999
Ishwar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 578 : (2000) 2 RCR(Criminal) 571
High Courts07 Dec 1999
Dhanpat Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 645 : (2000) 2 RCR(Criminal) 142
High Courts07 Dec 1999
Mohan Lal Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1999) 12 P&H CK 0069
Constitution of India, 1950 — Article 311
High Courts07 Dec 1999
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 216 : (2000) 2 RCR(Criminal) 642