High Courts17 Dec 1999Dismissed
Arjan Singh Vs Jagatjit Singh
Punjab And Haryana At Chandigarh · (2000) 125 PLR 674 : (2000) 2 RCR(Civil) 63
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1999
1,562 judgments · page 3 of 79
High Courts17 Dec 1999
State of Haryana Vs Ram Kishan
Punjab And Haryana At Chandigarh · (2000) CriLJ 2649 : (2000) 2 ILR (P&H) 45 : (2000) 2 RCR(Criminal) 1
Arms Act, 1959 — Section 25, 27, 29, 30, 34Penal Code, 1860 (IPC) — Section 120B, 300, 302, 34
High Courts17 Dec 1999
Din Dayal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 139
High Courts17 Dec 1999Dismissed
Anil Kumar Kaushik Vs Mohinder Kaur
Punjab And Haryana At Chandigarh · (2000) 126 PLR 279 : (2000) 1 RCR(Rent) 78
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts16 Dec 1999Allowed
Hav. Ram Mehar Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 269
Army Rules, 1954 — Rule 13(3)
High Courts16 Dec 1999Allowed
D.C.M. Financial Services Ltd. Vs Prithipal Singh Construction Co.
Punjab And Haryana At Chandigarh · (1999) 12 P&H CK 0104
Companies Act, 1956 — Section 10, 433, 434, 439
High Courts16 Dec 1999
Union of India (UOI) Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 23 : (2000) 2 RCR(Civil) 233
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts16 Dec 1999
Pasho Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 649 : (2000) 1 RCR(Criminal) 561
High Courts16 Dec 1999
Gurcharan Singh alias Channa Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 793 : (2000) 1 RCR(Criminal) 564
High Courts16 Dec 1999
Sahib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 135
High Courts16 Dec 1999
Amrit Lal Sharma Vs Narinder Sharotri
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 30 : (2000) 124 PLR 806
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106
High Courts15 Dec 1999Dismissed
Inder Pal Vs Des Raj
Punjab And Haryana At Chandigarh · (2000) 125 PLR 637 : (2000) 2 RCR(Civil) 88
Benami Transactions (Prohibition) Act, 1988 — Section 4
High Courts15 Dec 1999Dismissed
Abdul Hasan Vs Smt. Kalsum and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 523 : (2000) 2 RCR(Civil) 200
High Courts15 Dec 1999
Jogesh Kumar Khaitan and others Vs Balbir Singh Cheema
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 557 : (2000) 2 AICLR 575 : (2000) 2 RCR(Criminal) 224
High Courts15 Dec 1999
Jasbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 220
High Courts15 Dec 1999
Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 543 : (2000) 2 RCR(Criminal) 136
High Courts15 Dec 1999Dismissed
Ambala Central Co-operative Bank Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 3 LLJ 308 : (2000) 124 PLR 794
Industrial Disputes Act, 1947 — Section 10(1)Limitation Act, 1963 — Article 137
High Courts14 Dec 1999
Pehlad Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 283
Arms Act, 1959 — Section 34Criminal Procedure Code, 1973 (CrPC) — Section 389, 439
High Courts14 Dec 1999
Sanjay @ Billa Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 306
High Courts14 Dec 1999
Madan Gopal Vs Shivinder Singh
Punjab And Haryana At Chandigarh · (2002) 2 LLR 295 : (2002) 1 RCR(Civil) 327