High Courts02 Dec 1999Dismissed
Mehta Charan Dass and Co. Vs Ram Parshad (Deceased) through his L.Rs.
Punjab And Haryana At Chandigarh · (2000) 125 PLR 536 : (2000) 2 RCR(Civil) 194
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1999
1,562 judgments · page 7 of 79
High Courts02 Dec 1999
Raj Kumar and Others Vs Union of India and Others Dina Nath and Others Vs Union of India and ors
Punjab And Haryana At Chandigarh · (2000) 242 ITR 584
Income Tax Act, 1961 — Section 132
High Courts02 Dec 1999
Chand Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 107 : (2000) 2 RCR(Criminal) 412
High Courts02 Dec 1999Dismissed
Swaran Kaur and Others Vs Harjit Singh and Another
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 477 : (2000) 125 PLR 172 : (2000) 2 RCR(Civil) 466
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 Dec 1999Allowed
Shiva Gram Udyog Samiti Vs Punjab Pollution Control Board
Punjab And Haryana At Chandigarh · (2000) 126 PLR 397 : (2000) 3 RCR(Civil) 9
Air (Prevention and Control of Pollution) Act, 1981 — Section 31A
High Courts01 Dec 1999
Amar Suitings Ltd. Vs Amar Syntex Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2000) 124 PLR 531 : (2000) 2 RCR(Civil) 235
Civil Procedure Code, 1908 (CPC) — Section 105, 151COMPANIES ACT, 1956 — Section 283Trade and Merchandise Marks Act, 1958 — Section 106, 2, 44
High Courts01 Dec 1999
Diwan Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 776
High Courts01 Dec 1999
Gurjant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 432 : (2000) 2 RCR(Criminal) 47
High Courts01 Dec 1999
Ranbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 738
High Courts01 Dec 1999
Kailash Vs Hans Kumar
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 204 : (2000) 1 RCR(Criminal) 715
High Courts01 Dec 1999
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 218
High Courts01 Dec 1999Dismissed
Smt. Gauran Devi Vs Balbir Singh
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 324 : (2000) 2 RCR(Civil) 67
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts01 Dec 1999Dismissed
M/s Swastika Textiles Agency Vs Tilak Raj
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 439 : (2000) 2 RCR(Civil) 474
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts30 Nov 1999Allowed
Jagjit Singh Sandhu Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 69
Police Service (Appointment by Promotion) Act, 1955 — Section 3(3)Punjab Housing Development Board Act, 1972 — Section 99Punjab Service of Engineers (Class II) Public Works Department (Buildings and Roads Branch) Rules, 1965 — Rule 10, 12, 6, 6(1), 6(2)
High Courts30 Nov 1999
Ravinder Kumar Vs Surinderjit Singh
Punjab And Haryana At Chandigarh · (1999) 11 P&H CK 0110
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts30 Nov 1999Allowed
Maya Vs Sudesh
Punjab And Haryana At Chandigarh · (2000) 1 DMC 714 : (2000) 1 RCR(Criminal) 356
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts30 Nov 1999Allowed
Kuldeep Singh Mangewal Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 94 : (2000) 125 PLR 232 : (2000) 2 RCR(Civil) 426
High Courts30 Nov 1999Dismissed
Jaswinder Singh and Another Vs Lakhbir Singh Walia and Another
Punjab And Haryana At Chandigarh · (2000) 124 PLR 556 : (2000) 1 RCR(Rent) 163
High Courts30 Nov 1999
Pritam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 554
High Courts30 Nov 1999
Mahalaxmi Grit Udyog Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 235