High Courts30 Nov 1999
Ram Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 771
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1999
1,562 judgments · page 8 of 79
High Courts30 Nov 1999
Biru Mal Gauri Shankar Jain and Co. Vs Commissioner of Income Tax and Others (Jain Rice Mills V. Commissioner of Income Tax and Others)
Punjab And Haryana At Chandigarh · (2000) 161 CTR 410 : (2000) 243 ITR 234
Finance Act, 1998 — Section 220(2), 246, 87, 90(1), 93Income Tax Act, 1961 — Section 220(2), 246, 87, 90(1), 93
High Courts30 Nov 1999
Balwant Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 247
Constitution of India, 1950 — Article 226, 311
High Courts30 Nov 1999Allowed
Subhash Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 DMC 392 : (2000) 1 RCR(Criminal) 590
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts30 Nov 1999Dismissed
Ashok Kumar Gupta and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 125 PLR 601 : (2000) 2 RCR(Civil) 99
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5, 6
High Courts29 Nov 1999
Bishamber Dass Vs Additional Registrar (D) Co-Operative Societies Punjab and others
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Civil) 205
High Courts29 Nov 1999
Baldev Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 11 P&H CK 0126
Constitution of India, 1950 — Article 14, 226, 227
High Courts29 Nov 1999
Harcharan Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1999) 11 P&H CK 0125
Constitution of India, 1950 — Article 14, 16, 226
High Courts29 Nov 1999Allowed
State of Punjab Vs Ranjit Singh
Punjab And Haryana At Chandigarh · (2000) 125 PLR 45 : (2000) 2 RCR(Civil) 257
Land Acquisition Act, 1894 — Section 30
High Courts29 Nov 1999
Rajinder Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 84 FLR 556
Constitution of India, 1950 — Article 16, 46
High Courts29 Nov 1999Dismissed
Satgur Sewak Rice and General Mills Vs Punjab State Civil Supplies Corporation Limited and Another
Punjab And Haryana At Chandigarh · (2000) 124 PLR 748
Arbitration and Conciliation Act, 1996 — Section 19, 25
High Courts29 Nov 1999
Harnek Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 403
High Courts29 Nov 1999
Dharam Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 448
High Courts29 Nov 1999
M/s. Bicycle Manufacturing Corporation and another Vs M/s. Samrat Shipping Company Pvt. Ltd.,
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 34 : (2000) 2 RCR(Criminal) 220
High Courts29 Nov 1999
Gram Panchayat, Hirdapur Vs Director, Consolidation of Holdings, Punjab
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 438 : (2006) 4 CivCC 438 : (2006) 3 RCR(Civil) 76
High Courts29 Nov 1999
Sanjay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 490
High Courts29 Nov 1999
Hans Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 185 : (2000) 1 RCR(Criminal) 743
High Courts29 Nov 1999
Surinder Kumar alias Monu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 717
High Courts29 Nov 1999Dismissed
Hoshiar Singh and Others Vs Mahender and Others
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 160 : (2000) 124 PLR 751 : (2000) 2 RCR(Civil) 66
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts26 Nov 1999Dismissed
United India Insurance Ltd. Vs Ranjit Kaur and others
Punjab And Haryana At Chandigarh · (1999) 11 P&H CK 0127
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A