High Courts24 Dec 2010Dismissed
Commissioner of C. Ex., Ludhiana Vs Jagatjit Industries Ltd.
Punjab And Haryana At Chandigarh · (2011) 22 STR 518
Central Excises and Salt Act, 1944 — Section 35GCENVAT (Credit) Rules, 2004 — Rule 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 2 of 243
High Courts24 Dec 2010Allowed
Anil Yadav Vs Bal Kishan and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0455
Motor Vehicles Act, 1988 — Section 119(1)Sales of Goods Act, 1930 — Section 19
High Courts24 Dec 2010
Amrik Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0435
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 452
High Courts24 Dec 2010Allowed
Amarjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0413
Constitution of India, 1950 — Article 226
High Courts24 Dec 2010Allowed
Sagar Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 620
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts24 Dec 2010Allowed
Om Parkash and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0398
Haryana Municipal Act, 1973 — Section 77, 78, 80
High Courts24 Dec 2010
State of Punjab Vs Beant Singh (deceased) through L.Rs and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0397
Land Acquisition Act, 1894 — Section 18, 4
High Courts24 Dec 2010Allowed
Abhishek Mehta Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0394
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts24 Dec 2010Allowed
Somwati Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0393
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 376
High Courts24 Dec 2010
Jarnail Singh and Another Vs Piara Singh and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0321
Constitution of India, 1950 — Article 227
High Courts24 Dec 2010Dismissed
Pawan Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0318
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 216, 376G, 506
High Courts24 Dec 2010Allowed
The New India Assurance Company Limited, Ropar and Others Vs Hardish Kaur and Others Hardish Kaur and Others Vs Jagdish and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0316
Motor Vehicles Act, 1988 — Section 170
High Courts24 Dec 2010Allowed
Gurmeet Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0311
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts24 Dec 2010
Angrej Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0310
High Courts24 Dec 2010Allowed
Harpinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0307
Penal Code, 1860 (IPC) — Section 306
High Courts24 Dec 2010Dismissed
Amarjit Singh Vs Jasbir Kaur
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 198 : (2011) 2 CivCC 636 : (2011) 161 PLR 596 : (2011) 2 RCR(Civil) 761
Penal Code, 1860 (IPC) — Section 498A
High Courts24 Dec 2010
Manjit Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0213
Arbitration and Conciliation Act, 1996 — Section 8Specific Relief Act, 1963 — Section 41
High Courts24 Dec 2010Dismissed
Raj Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 327
Constitution of India, 1950 — Article 14, 161Criminal Procedure Code, 1973 (CrPC) — Section 432, 432(1), 433, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 27, 32A, 33
High Courts24 Dec 2010Allowed
Satish Kumar Chabra Vs State Bank of India
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0186
High Courts24 Dec 2010
Amit Anand and Another Vs State of UT and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 482