High Courts23 Dec 2010Allowed
Avtar Singh Mundi Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0498
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 4 of 243
High Courts23 Dec 2010Allowed
Sardar Singh Vs Jaswinder Singh and Another
Punjab And Haryana At Chandigarh · (2011) 162 PLR 298
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 54
High Courts23 Dec 2010Dismissed
Vikas alias Vikki Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0480
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 307, 34, 367
High Courts23 Dec 2010Dismissed
Jai Narain and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0478
Penal Code, 1860 (IPC) — Section 148, 149, 285, 323, 506
High Courts23 Dec 2010Dismissed
Gajjan Singh Vs Simerdeep Kaur
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0475
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Dec 2010
Paramjit Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0436
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Dec 2010Dismissed
Harpal Singh @ Kala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0396
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 50
High Courts23 Dec 2010Allowed
Ankit Gupta and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0395
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A, 506
High Courts23 Dec 2010Allowed
Smt. Satwanti and Ors Vs Narender Singh and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0319
High Courts23 Dec 2010Allowed
Meer Ali aliad Kakku and Ors Vs State of Punjab and Anr
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0317
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 363, 366
High Courts23 Dec 2010Allowed
Sucha Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0315
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts23 Dec 2010Dismissed
Rahiman Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0314
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Dec 2010Allowed
Bhupinder Singh alias Bhupi and Others Vs UT and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0313
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts23 Dec 2010
Chand Singh Johal Vs The Punjab Tourism Development Corporation Ltd. and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0312
Constitution of India, 1950 — Article 227
High Courts23 Dec 2010Allowed
Kulwant Singh Vs Ninderpal Kaur and Ors
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0309
Motor Vehicles Act, 1988 — Section 149(4), 149(5)
High Courts23 Dec 2010Dismissed
Cosmos Infra Engineering (India) Ltd. and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0308
Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 — Rule 47
High Courts23 Dec 2010Dismissed
Laxman Dass Vs Central Administrative Tribunal, Chandigarh Bench and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0306
Constitution of India, 1950 — Article 226
High Courts23 Dec 2010Allowed
Indira Kumari Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0304
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 406, 420, 467, 468
High Courts23 Dec 2010Dismissed
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0230
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts23 Dec 2010Allowed
Daljit Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0229
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420