COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2010

4,857 judgments · page 5 of 243

High Courts23 Dec 2010Dismissed

Major Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0228

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 149, 323, 382Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 4

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High Courts23 Dec 2010Allowed

Kuldeep Singh @ Lalla and Others Vs State of U.T. and Another

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0227

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324

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High Courts23 Dec 2010Allowed

Babrik and Satya Devi Vs U.T. Chandigarh and Another

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0226

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420

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High Courts23 Dec 2010Dismissed

Jagjit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0225

Penal Code, 1860 (IPC) — Section 324, 326, 34

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High Courts23 Dec 2010Dismissed

Karamjit Singh and Others Vs Nirmal Rani and Others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0224

Arbitration Act, 1940 — Section 7

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High Courts23 Dec 2010Allowed

Satya Devi Vs Balwinder Singh and Others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0212

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High Courts23 Dec 2010Dismissed

Sahib Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 532

Criminal Procedure Code, 1973 (CrPC) — Section 313, 498APenal Code, 1860 (IPC) — Section 304B

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High Courts23 Dec 2010Allowed

Kulwant Singh Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 649

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 148, 149, 302, 304B

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High Courts23 Dec 2010

Punjab State and Another Vs Sunita Gupta and Others Punjab Roadways and Another Vs Ishar Singh and Another Ishar Singh Vs Punjab Roadways and Others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0157

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High Courts23 Dec 2010

Gurcharan Singh and Others Vs Jaspal Kaur and Others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0156

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

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High Courts23 Dec 2010

Rajesh and Another Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0155

Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3

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High Courts23 Dec 2010Allowed

Gurmukh Singh and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0154

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 341

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High Courts23 Dec 2010Allowed

Kamaljit Singh and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 2 Crimes 482

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 324, 34, 452

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High Courts23 Dec 2010Allowed

Amar Singh Vs Manphool Singh and Others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0152

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High Courts23 Dec 2010Dismissed

Rattan Convent School Vs New India Assurance Co. Limited and Others

Punjab And Haryana At Chandigarh · (2011) 162 PLR 300

Criminal Procedure Code, 1973 (CrPC) — Section 161, 170

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High Courts23 Dec 2010Allowed

Ashok Kumar and Others Vs Estate Officer and Another

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0041

Constitution of India, 1950 — Article 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5A, 9

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High Courts22 Dec 2010Dismissed

Vijay Kumar Vs Rakesh Kumar and Others

Punjab And Haryana At Chandigarh · (2011) 3 CivCC 330 : (2011) 162 PLR 302

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High Courts22 Dec 2010Allowed

Charan Singh Vs General Manager, Punjab Roadways, Hoshiarpur

Punjab And Haryana At Chandigarh · (2011) LLR 579

Payment of Wages Act, 1936 — Section 15(2), 7, 7(1)

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High Courts22 Dec 2010Allowed

Naresh Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 453

Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 306, 406, 498A

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High Courts22 Dec 2010

Satish Kumar Kapoor Vs Ved Parkash Kapoor and Another

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0334

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