High Courts21 Dec 2010
Jagir Kaur and another Vs Financial Commissioner/Appeals-1, Punjab, Chandigarh and others
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 385
Punjab Land Revenue Act, 1887 — Section 118(4)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 7 of 243
High Courts21 Dec 2010
Sunil Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0231
High Courts21 Dec 2010
Sanjeev Kumar and Others Vs Haryana State Federation of Co-operative Sugar Mills Ltd. and Others
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 784 : (2011) 161 PLR 639 : (2011) 2 RCR(Civil) 563
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151, 9Haryana Cooperative Societies (Amendment) Act, 2006 — Section 10(4), 3(2), 8(2)Haryana Co-operative Societies Act, 1984 — Section 114(1)(e), 114(2)(e), 128, 27
High Courts21 Dec 2010Allowed
Garg Agro Chemicals and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 395
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 27(5), 29, 3
High Courts21 Dec 2010Dismissed
Manohar Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 595
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts21 Dec 2010Dismissed
Lakhbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 622
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12Penal Code, 1860 (IPC) — Section 302
High Courts21 Dec 2010Dismissed
Commissioner, Central Excise Commissionerate Vs AVS Brake Lining Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2011) 274 ELT 63 : (2012) 27 STR 422
Central Excise Rules, 2002 — Rule 8Central Excises and Salt Act, 1944 — Section 35G
High Courts21 Dec 2010
Amin Lal and Another Vs Rajinder Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0035
Contempt of Courts Act, 1971 — Section 13, 2
High Courts20 Dec 2010Allowed
Aasu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 512
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366A, 376
High Courts20 Dec 2010Dismissed
Harchand Singh Vs Sudagar Singh and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0613
Constitution of India, 1950 — Article 227
High Courts20 Dec 2010Dismissed
Commissioner Central Excise Vs Satia Papers Mills Ltd. and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0609
Central Excise Rules, 1944 — Rule 57Central Excises and Salt Act, 1944 — Section 35H(I)
High Courts20 Dec 2010Allowed
Sarwan Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0608
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 438, 482Penal Code, 1860 (IPC) — Section 323, 324, 326, 334, 34
High Courts20 Dec 2010
Madan Lal Verma Vs Harinder Singh Tiwana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0555
High Courts20 Dec 2010
Poonam and Another Vs State of Chandigarh and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0528
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts20 Dec 2010Dismissed
Sukhchain Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0501
Penal Code, 1860 (IPC) — Section 325, 326
High Courts20 Dec 2010Dismissed
Harpal Singh etc. Vs State of Punjab etc.
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0434
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 201, 302, 34, 365
High Courts20 Dec 2010Allowed
Karam Chand and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0433
Criminal Procedure Code, 1973 (CrPC) — Section 320, 438, 482Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 452
High Courts20 Dec 2010Dismissed
Shiv Kumar and Another Vs Gurdas Ram and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0401
Civil Procedure Code, 1908 (CPC) — Section 152Constitution of India, 1950 — Article 227
High Courts20 Dec 2010
Bhagwan Singh Vs Bhakra Beas Management Board and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0387
High Courts20 Dec 2010Allowed
Kuldeep Bishnoi Vs Speaker, Haryana Vidhan Sabha and Others
Punjab And Haryana At Chandigarh · (2011) 2 ILR (P&H) 149 : (2011) 1 RCR(Civil) 627
Constitution of India, 1950 — Article 102(1), 122, 122(1), 136, 191Haryana Legislative Assembly (Disqualification of Members on Ground of Defection) Rules, 1986 — Rule 6(5), 7, 7(2), 7(3)