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Punjab And Haryana At Chandigarh judgments, 2010

4,857 judgments · page 8 of 243

High Courts20 Dec 2010Allowed

Manjit Singh Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0327

Copyright Act, 1957 — Section 63, 67Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Information Technology Act, 2000 — Section 67
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High Courts20 Dec 2010Dismissed

Surender Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 597

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 363, 366, 376
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High Courts17 Dec 2010Allowed

Kaptan @ Parveen Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 751

Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 226Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3, 3(1)(c), 4, 6
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High Courts17 Dec 2010Dismissed

Mahla Singh Vs Hans Raj

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0607

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
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