High Courts17 Dec 2010
Bhushan Kumar Vs Malkiat Singh
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0112
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 14(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 10 of 243
High Courts17 Dec 2010Allowed
Jagpal Singh @ Jaspal Singh and Others Vs State of UT and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 482Penal Code, 1860 (IPC) — Section 120B, 148, 149, 323, 325
High Courts17 Dec 2010Dismissed
Surinder Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0104
Land Acquisition Act, 1894 — Section 4, 6
High Courts17 Dec 2010Dismissed
Kikkar Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0103
Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts17 Dec 2010Allowed
Ravi and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 341, 452
High Courts17 Dec 2010Allowed
Surinder Singh and Others Vs State of U.T.
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 380, 448, 454
High Courts17 Dec 2010Allowed
Piara Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts17 Dec 2010Allowed
Gurbax Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 384, 452, 511
High Courts17 Dec 2010
Rakesh Kochar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 323, 382, 452
High Courts17 Dec 2010
Yadwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 452
High Courts17 Dec 2010Allowed
Naranjan Ram @ Anju @ Naranjan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 395
High Courts17 Dec 2010Dismissed
Commissioner of Income Tax Vs National Hydroelectric Power Corpn. Ltd.
Punjab And Haryana At Chandigarh · (2011) 332 ITR 322 : (2011) 201 TAXMAN 67
Income Tax Act, 1961 — Section 260A
High Courts16 Dec 2010Dismissed
Balbir Singh Chahal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 6
High Courts16 Dec 2010
Smt. Kamla Devi and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0630
Bonded Labour System Abolition Act, 1976 — Section 12, 21Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Dec 2010
Somsons Colonizers Private Limited Vs Pushpinder Singh Tulsi and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0620
High Courts16 Dec 2010Allowed
Pardeep and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0618
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120(B), 148, 149, 307, 450
High Courts16 Dec 2010
Harbans Lal Bhawra Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0617
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471
High Courts16 Dec 2010
Narender Soni Vs Maharshi Dayanand University and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0616
High Courts16 Dec 2010Allowed
Pawan Kumar Vs State of U.T. and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0610
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 120B, 420, 452, 467, 468
High Courts16 Dec 2010
Preetma and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0576
Criminal Procedure Code, 1973 (CrPC) — Section 482