High Courts07 Jan 2010
Dharam Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 01 P&H CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 307, 323, 326, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 243 of 243
High Courts07 Jan 2010Allowed
Capt. Paramdeep Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 1 : (2010) 158 PLR 194
High Courts07 Jan 2010
Sarpanch Gram Panchayat Vs State Information Commission and Another
Punjab And Haryana At Chandigarh · (2011) 161 PLR 563
Constitution of India, 1950 — Article 226, 227Right to Information Act, 2005 — Section 6, 7, 7(1), 7(5), 7(6)
High Courts07 Jan 2010Allowed
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 653
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts07 Jan 2010Dismissed
Sameer Ahmad and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 612
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 427, 427(1), 482Penal Code, 1860 (IPC) — Section 120B, 380, 392, 395, 397
High Courts07 Jan 2010
Murjani Vs Sube Singh
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 193 : (2010) 2 RCR(Civil) 220
Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)(i)
High Courts06 Jan 2010
Jaspal Singh (Pal Singh) Vs State (U.T., Chandigarh)
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 967
Prevention of Food Adulteration (Amendment) Act, 1976 — Section 7(iii)
High Courts06 Jan 2010Dismissed
Kulwant Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 01 P&H CK 0254
Criminal Procedure Code, 1973 (CrPC) — Section 195, 482Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts06 Jan 2010Dismissed
Kuldip Singh Panch and Others Vs Kulwinder Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 975
Punjab Panchayati Raj Act, 1994 — Section 12, 2Punjab State Election Commission Act, 1994 — Section 76
High Courts06 Jan 2010
Public Works Department, Haryana & Anr. Vs Om Parkash & Ors.
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 97201
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2, 100, 5Limitation Act, 1963 — Section 5
High Courts06 Jan 2010Dismissed
Smt. Parkasho Vs Vikas Kumar and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 187
High Courts06 Jan 2010Dismissed
Smt. Atri Vs Chander
Punjab And Haryana At Chandigarh · (2010) 158 PLR 182
Civil Procedure Code, 1908 (CPC) — Section 35ALimitation Act, 1963 — Section 5
High Courts06 Jan 2010Dismissed
Mohinder Singh Vs Palwinder Singh and Others
Punjab And Haryana At Chandigarh · (2010) Supp CivCC 238 : (2010) 158 PLR 185
High Courts06 Jan 2010Allowed
Kanwaljit Singh, General Manager (Retd.) Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 383 : (2010) 158 PLR 190 : (2010) 5 SLR 238
High Courts06 Jan 2010Dismissed
Kashmiri Lal Vs Rajinder Kumar and Another
Punjab And Haryana At Chandigarh · (2010) Supp CivCC 665 : (2010) 159 PLR 404 : (2010) 1 RCR(Rent) 167
High Courts06 Jan 2010Dismissed
State of Punjab Vs Dharam Singh
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 94
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(xxiii), 21, 22, 42, 50
High Courts01 Jan 2010
Sukhpal Singh Khaira Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Civil) 24
Punjab Co-operative Societies Act, 1961 — Section 26B(l)Punjab Co-operative Societies Rules, 1963 — Rule 12(2)