High Courts11 Jan 2010Dismissed
Ramesh Chand Goyal Vs Murari Lal Gupta
Punjab And Haryana At Chandigarh · (2010) Supp CivCC 176
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 241 of 243
High Courts11 Jan 2010
PML Industries Limited Vs Debts Recovery Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2010) 2 BC 286 : (2010) 1 ILR (P&H) 885
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 17
High Courts11 Jan 2010Dismissed
Surinder @ Shinder Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 01 P&H CK 0188
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
High Courts11 Jan 2010
ABB Limited Vs Municipal Corporation Faridabad
Punjab And Haryana At Chandigarh · (2010) 1 PLR 606 : (2010) 3 RCR(Civil) 629
Haryana Municipal Corporation Act, 1994 — Section 346
High Courts11 Jan 2010
Punjab State Civil Supplies Corporation Ltd Vs Jai Laxmi Rice Mills
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 786
Arbitration and Conciliation Act, 1996 — Section 34
High Courts11 Jan 2010
Manjit Kaur Vs Charanjit Kaur
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 401
Punjab Panchayat Election Rules, 1994 — Rule 50, 51Punjab State Election Commission Act, 1994 — Section 19, 76
High Courts11 Jan 2010
Jai Lal Vs Jagbir & Ors.
Punjab And Haryana At Chandigarh · (2010) 1 Law Herald 617 : (2010) 1 LLR 99 : (2010) 2 RCR(Civil) 420
High Courts11 Jan 2010
Ram Kishan Vs Sarswati Devi
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 9402
Transfer of Property Act, 1882 — Section 106
High Courts11 Jan 2010
Shanti Vs Bajrang Lai
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 37301
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts11 Jan 2010
ABB Limited, Plot No.32, Industrial Area NIT Faridabad Vs Municipal Corporation Faridabad & Anr.
Punjab And Haryana At Chandigarh · (2010) 1 Law Herald 583
Haryana Municipal Corporation Act, 1994 — Section 392
High Courts11 Jan 2010
Mukesh Kumar Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (2010) 4 BC 233 : (2010) 1 ILR (P&H) 891 : (2010) 2 RCR(Civil) 582 : (2010) 2 RCR(Criminal) 520
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts11 Jan 2010Allowed
Risal Singh and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 321 ITR 251 : (2011) 3 RCR(Civil) 268
Income Tax Act, 1961 — Section 194LALand Acquisition Act, 1894 — Section 4, 6
High Courts11 Jan 2010
Satish Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 432
Land Acquisition Act, 1894 — Section 4, 6
High Courts11 Jan 2010Dismissed
Manjit Singh and Others Vs Bachna Ram and Others
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 101
High Courts11 Jan 2010Dismissed
M/s. Ashok Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 265
Contract Act, 1872 — Section 74
High Courts11 Jan 2010Dismissed
Joginder Singh and Others Vs Phool Chand and Others
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 358 : (2010) 2 RCR(Civil) 98
High Courts08 Jan 2010Dismissed
Ram Niwas Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 01 P&H CK 0249
Prevention of Food Adulteration Act, 1954 — Section 7
High Courts08 Jan 2010
Ranjit Singh and another Vs State (U.T. Chandigarh)
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 523
Essential Commodities Act, 1955 — Section 7Explosives Act, 1884 — Section 9B
High Courts08 Jan 2010
Sunil Gupta Vs Union of India
Punjab And Haryana At Chandigarh · (2011) 269 ELT 55
Customs Act, 1962 — Section 28 , 28BA
High Courts08 Jan 2010
A.K. Soni and Another Vs Pawittar Singh and Another
Punjab And Haryana At Chandigarh · (2011) 2 Crimes 577 : (2010) 4 RCR(Criminal) 975
Negotiable Instruments Act, 1881 (NI) — Section 138