High Courts13 Jan 2010Allowed
Paramjit Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 377
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 240 of 243
High Courts13 Jan 2010Allowed
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 01 P&H CK 0015
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 100, 161, 162, 313Evidence Act, 1872 — Section 154
High Courts13 Jan 2010Dismissed
Angrej Singh and Others Vs Jhandu alias Jhandi alias Miadi and Others
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 176 : (2010) 1 RCR(Civil) 96902
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts12 Jan 2010Allowed
Joginder Singh and Others Vs Ajit Singh
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 179
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts12 Jan 2010Dismissed
Kaul Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 113
Penal Code, 1860 (IPC) — Section 304B
High Courts12 Jan 2010Dismissed
Om Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 298
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 438Penal Code, 1860 (IPC) — Section 120B, 201, 302, 323, 34
High Courts12 Jan 2010
Jagdish Raj Vs Union of India
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 67101
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 145
High Courts12 Jan 2010Allowed
Jang Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 01 P&H CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts12 Jan 2010
Dinesh Sharma Vs Chief Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 228 CTR 387 : (2010) 321 ITR 89
Income Tax Act, 1961 — Section 158BC, 158BFA, 245D, 245I, 273A
High Courts12 Jan 2010Dismissed
The Shergarh Co-op. L and C Society Ltd. Vs The Income Tax Officer
Punjab And Haryana At Chandigarh · (2010) 229 CTR 193 : (2010) 324 ITR 408 : (2010) 189 TAXMAN 138
Central Excises and Salt Act, 1944 — Section 35, 35B, 35EE, 35G, 35HIncome Tax Act, 1961 — Section 143(1), 249(3), 260A, 260A(2)Limitation Act, 1963 — Section 5
High Courts12 Jan 2010
Kashmir Singh Vs Hansraj
Punjab And Haryana At Chandigarh · (2010) 01 P&H CK 0121
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3Constitution of India, 1950 — Article 227
High Courts12 Jan 2010
Pooja Rice Mills Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 974
Constitution of India, 1950 — Article 14
High Courts12 Jan 2010
Gurjeet Singh Vs Major Bhim Sain Mehta
Punjab And Haryana At Chandigarh · (2010) 5 Law Herald 3876 : (2010) 2 RCR(Civil) 89
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17AState Financial Corporations Act, 1951 — Section 32(G)
High Courts12 Jan 2010
Kashmir Singh Vs Hansraj & Ors.
Punjab And Haryana At Chandigarh · (2010) 5 Law Herald 3886 : (2010) 5 RCR(Civil) 703 : (2010) 2 RCR(Civil) 94
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3Constitution of India, 1950 — Article 227
High Courts12 Jan 2010Allowed
Madan Lal and Another Vs Ram Pal and Another
Punjab And Haryana At Chandigarh · AIR 2010 P&H 142 : (2010) 158 PLR 230 : (2010) 1 RCR(Rent) 382
Transfer of Property Act, 1882 — Section 106, 111
High Courts12 Jan 2010
Mohinder Singh and Another Vs Satpal Singh and Others
Punjab And Haryana At Chandigarh · (2010) 4 CivCC 547 : (2010) 159 PLR 185
Civil Procedure Code, 1908 (CPC) — Section 131, 148, 151Limitation Act, 1963 — Section 5Specific Relief Act, 1963 — Section 28
High Courts12 Jan 2010Dismissed
Baru Vs The Joint Director, Panchayats
Punjab And Haryana At Chandigarh · (2011) 162 PLR 793
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 23APunjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts12 Jan 2010Allowed
The Liquidator, The Malout Co-operative Spinning Mills Limited, Malout Vs M/s. Suresh Cotton Oil and General Mills and Others
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 469
Companies Act, 1956 — Section 446Punjab Co-operative Societies Act, 1961 — Section 55, 56, 58, 59, 59(1)
High Courts11 Jan 2010Dismissed
Iqbal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 265
Penal Code, 1860 (IPC) — Section 302
High Courts11 Jan 2010Allowed
Sanjiv Kumar and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 307
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 308, 325, 34