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Punjab And Haryana At Chandigarh judgments, 2010

4,857 judgments · page 242 of 243

High Courts08 Jan 2010

Suman Vs Sukhbir Singh

Punjab And Haryana At Chandigarh · (2010) 1 Law Herald 164 : (2010) 2 RCR(Civil) 216

Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts08 Jan 2010

Daya Ram Vs Kanwar Pal

Punjab And Haryana At Chandigarh · (2010) 3 CCC 536 : (2010) 3 CivCC 536 : (2010) 3 RCR(Civil) 40

Hindu Succession Act, 1956 — Section 30Succession Act, 1925 — Section 63
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High Courts08 Jan 2010

Krishana Vs Magha Ram

Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 91 : (2010) 4 SLR 709

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
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High Courts08 Jan 2010Allowed

Neelam Rani Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 204

Constitution of India, 1950 — Article 14, 15, 15(1), 15(3), 15(4)Punjab State Education Class III (School Cadre) Service Rules, 1978 — Rule 22A, 22A(2)
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High Courts08 Jan 2010Dismissed

Gurmukh Singh and Another Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) Supp CivCC 290 : (2010) 1 RCR(Civil) 800

Constitution of India, 1950 — Article 31AEast Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14, 18, 18(c), 2(g)(1), 2(g)(4)Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)
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High Courts07 Jan 2010Allowed

Baldev Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 829

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 17Punjab Excise Act, 1914 — Section 61(1)
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High Courts07 Jan 2010

Methodist High School Vs Manohar Lal

Punjab And Haryana At Chandigarh · (2010) 5 Law Herald 3881 : (2011) 1 Marr.LJ 790 : (2010) 2 RCR(Civil) 90

Contempt of Courts Act, 1971 — Section 12Criminal Procedure Code, 1973 (CrPC) — Section 438Prevention of Corruption Act, 1947 — Section 13(1)(E), 13(2), 88
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High Courts07 Jan 2010Dismissed

Rajan alias Raj Kumar Vs Rakesh Kumar

Punjab And Haryana At Chandigarh · (2010) Supp CivCC 81 : (2010) 158 PLR 201 : (2010) 1 RCR(Rent) 386

Constitution of India, 1950 — Article 14East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)Transfer of Property Act, 1882 — Section 114
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