High Courts15 Jan 2010
Harpal Alias Sunny Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 504
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120B, 148, 149, 216, 302
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 238 of 243
High Courts15 Jan 2010
Sabir & Anr. Vs State of Haryana & Anr.
Punjab And Haryana At Chandigarh · (2010) 1 Law Herald 399 : (2010) 2 Marr.LJ 690 : (2012) 1 RCR(Criminal) 510
Criminal Procedure Code, 1973 (CrPC) — Section 482, 482Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 304B
High Courts15 Jan 2010
Garg Construction Company Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 40
Arbitration and Conciliation Act, 1996 — Section 34Limitation Act, 1963 — Article 113
High Courts15 Jan 2010
Baljit Singh Vs Harvinder Singh
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Criminal) 55
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts15 Jan 2010Allowed
Ramesh Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 273 : (2010) 1 SLR 140
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 29, 3, 30(3)Insecticides Rules, 1971 — Rule 27(5)
High Courts15 Jan 2010Allowed
Ram Singh and Others Vs Jaswant Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 234 : (2010) 2 RCR(Civil) 79
Limitation Act, 1963 — Section 5
High Courts15 Jan 2010Dismissed
Munishi Ram Vs Rajiv Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 311
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts15 Jan 2010Allowed
Amrat Singh Chauhan Vs Dass Ram
Punjab And Haryana At Chandigarh · (2010) 158 PLR 428
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Jan 2010Dismissed
Chanan Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 692
Penal Code, 1860 (IPC) — Section 307, 34
High Courts15 Jan 2010Allowed
Rajwinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 49502
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 307, 34, 452
High Courts14 Jan 2010
Ranjodh Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 277
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 29, 3, 30(3)
High Courts14 Jan 2010
Rajeshwar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 327
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 306, 498A
High Courts14 Jan 2010Dismissed
Commissioner of Income Tax II, Chandigarh Vs JCT Electronics Ltd.
Punjab And Haryana At Chandigarh · (2010) 188 TAXMAN 191
Income Tax Act, 1961 — Section 260A, 37, 37(1)
High Courts14 Jan 2010
Mukandilal Sat Narain Vs Sham Lal and Another
Punjab And Haryana At Chandigarh · (2010) 159 PLR 599 : (2010) 2 RCR(Civil) 421
High Courts14 Jan 2010
Sher-E-Punjab Steel and Agro Industries Vs Commissioner of C. Ex.
Punjab And Haryana At Chandigarh · (2010) 254 ELT 436
High Courts14 Jan 2010Dismissed
Greater Mohali Area Development Authority Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) Supp CivCC 466 : (2010) 158 PLR 419 : (2010) 2 RCR(Civil) 327
High Courts14 Jan 2010Allowed
Alok Sarwal Vs U.T. Administration and Another
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 408 : (2010) 158 PLR 415
High Courts14 Jan 2010
Ashok Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 633
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts14 Jan 2010
Rajesh Kumar Vs Rinku Kumar
Punjab And Haryana At Chandigarh · (2010) 01 P&H CK 0154
Motor Vehicles Act, 1988 — Section 166
High Courts14 Jan 2010
Gram Panchayat Sahupura Vs Panna Lal
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 8801
Civil Procedure Code, 1908 (CPC) — Section 148Constitution of India, 1950 — Article 227