High Courts18 Jan 2010
Harpal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 01 P&H CK 0243
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 237 of 243
High Courts18 Jan 2010Dismissed
Commissioner of Central Excise Vs Relaxo International
Punjab And Haryana At Chandigarh · (2010) 255 ELT 54
Central Excises and Salt Act, 1944 — Section 14
High Courts18 Jan 2010
Narain Saran Dass Vs Chandigarh (Union Territory) Administration and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 392
High Courts18 Jan 2010Allowed
Krishan Lal Aggarwal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 128 FLR 549 : (2010) 4 LLJ 23 : (2010) 158 PLR 436
Payment of Gratuity Act, 1972 — Section 5
High Courts18 Jan 2010Allowed
Kanta Rani Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (2010) Supp CivCC 380 : (2010) 158 PLR 434
High Courts18 Jan 2010
Indian Sulphacid Industries Ltd Vs Radha
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 479 : (2010) 2 RCR(Civil) 771
Constitution of India, 1950 — Article 227Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts18 Jan 2010
Gurmukh Singh & Ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 Law Herald 1167
Penal Code, 1860 (IPC) — Section 307, 34, 498A
High Courts18 Jan 2010
Harcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Civil) 136
Punjab State Election Commission Act, 1994 — Section 76, 89
High Courts18 Jan 2010Allowed
State of Punjab and Another Vs S.S. Construction Engineers and Contractors
Punjab And Haryana At Chandigarh · (2011) 1 ARBLR 189 : (2010) 158 PLR 438
Arbitration Act, 1940 — Section 30, 33Constitution of India, 1950 — Article 227
High Courts18 Jan 2010Allowed
Gurdev Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 185
Haryana Civil Services (Revised Pay) Rules, 1986 — Rule 40, 40A
High Courts18 Jan 2010Allowed
Shankar Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 524
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 113BJuvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 20, 4, 6
High Courts18 Jan 2010Allowed
Bhopu and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) Supp CivCC 552 : (2010) 4 RCR(Civil) 9
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 17, 17(1), 17(2), 17(4)
High Courts18 Jan 2010Dismissed
Kartar Singh and Another Vs Kuldeep Singh and Another
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 740 : (2010) 2 RCR(Civil) 702
Specific Relief Act, 1963 — Section 13(1)(a), 20
High Courts15 Jan 2010Dismissed
Ashok Kumar and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 165
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Penal Code, 1860 (IPC) — Section 306
High Courts15 Jan 2010Dismissed
Bijender Singh alias Bijender Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 405
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 7
High Courts15 Jan 2010Dismissed
Ram Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 428
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts15 Jan 2010Dismissed
Commissioner of C. Ex. Vs Diplast Plastics Ltd.
Punjab And Haryana At Chandigarh · (2010) 257 ELT 397
Central Excise Rules, 1944 — Rule 57, 57A
High Courts15 Jan 2010
Nectar Lifesciences Limited Vs United India Insurance Company Limited and Another
Punjab And Haryana At Chandigarh · (2010) 159 PLR 86
High Courts15 Jan 2010Dismissed
Jagat Ram Vs Smt. Asha Rani and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 632 : (2010) 3 RCR(Civil) 371
General Clauses Act, 1897 — Section 13
High Courts15 Jan 2010Allowed
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 158 PLR 423
Constitution of India, 1950 — Article 14, 16, 311