High Courts21 Jan 2010
PMS Diesel Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2010) 254 ELT 35
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 235 of 243
High Courts21 Jan 2010Dismissed
Haryana Urban Development Authority and Others Vs Charan Singh
Punjab And Haryana At Chandigarh · (2010) 158 PLR 505
High Courts21 Jan 2010Dismissed
Commissioner of C. Ex. Vs Raghav Alloys Ltd.
Punjab And Haryana At Chandigarh · (2010) 254 ELT 435
High Courts21 Jan 2010Allowed
Dalip Singh Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (2010) 158 PLR 443 : (2010) 1 RCR(Rent) 336
High Courts21 Jan 2010Dismissed
M/s Faridabad Gurgaon Minerals Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 145
Punjab Minor Minerals Concession Rules, 1964 — Rule 10A, 18, 28, 9
High Courts21 Jan 2010Dismissed
Rohtash Mann Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 355
Contract Act, 1872 — Section 2, 7
High Courts21 Jan 2010
Dakshin Haryana Bijli Vitran Nigam Ltd. and Another Vs Amarjit Singh Chadha
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 429 : (2010) 2 RCR(Civil) 605
Electricity Act, 1910 — Section 24, 26(6)
High Courts20 Jan 2010Dismissed
Smt. Sonia Vs Om Parkash
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 326 : (2010) 2 RCR(Civil) 160 : (2010) 2 RCR(Criminal) 121
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 13B, 24
High Courts20 Jan 2010Allowed
Kala Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 372
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7
High Courts20 Jan 2010Dismissed
Indian Sucrose Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 37 VST 85
Constitution of India, 1950 — Article 226, 265Essential Commodities Act, 1955 — Section 7Punjab General Sales Tax Act, 1948 — Section 4(1), 4B, 6
High Courts20 Jan 2010Allowed
Dinesh Kumar and Another Vs Smt. Roshni Devi and Others
Punjab And Haryana At Chandigarh · (2011) ACJ 2123 : (2010) 159 PLR 612 : (2010) 2 RCR(Civil) 539
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts20 Jan 2010Allowed
Banarsi Dass Sharma Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 159 PLR 220
High Courts20 Jan 2010
Court on Its Own Motion Vs B.I.S. Chahal
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 802
Constitution of India, 1950 — Article 129, 215Contempt of Courts (Punjab and Haryana) Rules, 1974 — Rule 8(1), 8(3)Contempt of Courts Act, 1971 — Section 17(5), 2, 23
High Courts20 Jan 2010Dismissed
Manmohan Singh Vs Hakam Singh
Punjab And Haryana At Chandigarh · (2010) 158 PLR 313
Specific Relief Act, 1963 — Section 12, 20
High Courts20 Jan 2010Dismissed
Gobind Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 01 P&H CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 460
High Courts20 Jan 2010
Kamal Aggarwal Vs Amir Chand
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 715
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts20 Jan 2010
Mohan Lal Alias Mohna Vs Rattan Singh
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 313
Motor Vehicles Act, 1988 — Section 146, 166
High Courts20 Jan 2010
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 Law Herald 498
Criminal Procedure Code, 1973 (CrPC) — Section 173, 882Penal Code, 1860 (IPC) — Section 302, 302, 307, 34, 34
High Courts20 Jan 2010
Deen Mohammad Vs Abdul Rehman
Punjab And Haryana At Chandigarh · (2010) 2 LLR 461 : (2010) 2 RCR(Civil) 532
Redemption of Mortgages (Punjab) Act, 1913 — Section 10, 11, 12, 6, 7
High Courts20 Jan 2010
Om Parkash Krishan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 350
Haryana General Sales Tax Act, 1973 — Section 31