High Courts20 Jan 2010Dismissed
Kuldeep Singh Vs Harmander Singh
Punjab And Haryana At Chandigarh · (2010) 158 PLR 160 : (2010) 5 RCR(Civil) 644
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 236 of 243
High Courts20 Jan 2010Dismissed
Commissioner of Central Excise Vs Maruti Udyog Ltd.
Punjab And Haryana At Chandigarh · (2010) 253 ELT 22
Central Excises and Salt Act, 1944 — Section 35G
High Courts20 Jan 2010Dismissed
Smt. Rita Toor Vs Logical Developers Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 616 : (2010) 158 PLR 499 : (2010) 3 RCR(Civil) 662
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Jan 2010Allowed
H.C. Gupta, Assistant General Manager (Retd.) and Others Vs Punjab State Cooperative Bank Limited and Others
Punjab And Haryana At Chandigarh · (2010) 127 FLR 376 : (2011) LLR 302 : (2010) 159 PLR 218
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17
High Courts20 Jan 2010Allowed
D.K. Kaushal Vs Punjab State Warehousing Corporation and Another
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 722 : (2010) 159 PLR 329
Constitution of India, 1950 — Article 226, 227Punjab Civil Services Rules — Rule 2.2
High Courts19 Jan 2010Allowed
Ajay Kumar alias Happy Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 107
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 364, 377
High Courts19 Jan 2010Allowed
Niku Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 454
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 21, 42, 55, 8
High Courts19 Jan 2010Dismissed
Jai Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 01 P&H CK 0225
High Courts19 Jan 2010
Sandeep Ghai Vs Neeraj Malhotra
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Rent) 166
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a), 13B
High Courts19 Jan 2010
Harvinder Singh and Others Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 259
High Courts19 Jan 2010
Badrinath Vs Gaushala Trust Society
Punjab And Haryana At Chandigarh · (2010) 159 PLR 401 : (2010) 1 RCR(Rent) 302
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 21, Order 41 Rule 27Evidence Act, 1872 — Section 116Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts19 Jan 2010Dismissed
Jagtar Singh Vs Mangat Saini and Others
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 287 : (2011) 1 RCR(Civil) 961
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)(l), 15(5), 2
High Courts19 Jan 2010
Brij Mohan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 77
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g), 2(g)(v)(iii), 4(3)(iii)
High Courts19 Jan 2010
Bikram Singh Vs Sarwan Singh
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 248 : (2010) 2 RCR(Civil) 364
Motor Vehicles Act, 1988 — Section 168, 173
High Courts19 Jan 2010
Healone Laboratory Manufacturing Workshop Cooperative Industrial Society Ltd. Vs Joint Registrar, Cooperative Societies, Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 235
Punjab Co-operative Societies Act, 1961 — Section 69
High Courts19 Jan 2010
Sanjeev Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 811
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 4, 6
High Courts19 Jan 2010
Smt. Kaushalya Devi Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 441
High Courts19 Jan 2010
Hotel Skylark and Restaurant Pvt. Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 30 VST 410
Punjab General Sales Tax Act, 1948 — Section 10, 11
High Courts19 Jan 2010Dismissed
Commissioner of Income Tax Vs Haryana State Industrial Development Corporation Ltd.
Punjab And Haryana At Chandigarh · (2010) 326 ITR 640
High Courts18 Jan 2010Allowed
Randhir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 388
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50, 51