High Courts22 Jan 2010Dismissed
Ram Lubhaya and Others Vs Smt. Lachhmi and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 137
Hindu Succession Act, 1956 — Section 14(1), 14(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 234 of 243
High Courts22 Jan 2010Dismissed
Mrs. Anita Chadha Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 189 TAXMAN 300
Central Excises and Salt Act, 1944 — Section 35, 35BIncome Tax Act, 1961 — Section 143, 249, 260ALimitation Act, 1963 — Section 5
High Courts22 Jan 2010
Satpal Singh Vs Daljit Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 585
Punjab State Election Commission Act, 1994 — Section 76
High Courts22 Jan 2010Dismissed
Commissioner of Income Tax Vs Escorts Auto Components Ltd. and Eco Auto Components Ltd. (formerly known as Escorts Components Ltd.)
Punjab And Haryana At Chandigarh · (2010) 323 ITR 11 : (2011) 197 TAXMAN 42
Income Tax Act, 1961 — Section 10, 139, 143, 260A, 36
High Courts22 Jan 2010
Darshan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 566
Haryana Ceiling on Land Holdings Act, 1972 — Section 8
High Courts22 Jan 2010
Harbans Lal Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 769
Punjab Land Revenue Act, 1887 — Section 111, 123
High Courts22 Jan 2010
Ram Niwas Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 5 Law Herald 3599 : (2010) 2 RCR(Criminal) 407
Penal Code, 1860 (IPC) — Section 366, 376
High Courts22 Jan 2010
Nirbhai Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 Law Herald 434
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 338
High Courts22 Jan 2010Dismissed
Surjit Singh and Others Vs Gurmit Singh and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 122
High Courts22 Jan 2010Dismissed
Joginder Nath alias Joginder Pal Vs Sat Pal and Others
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 217
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21, 42, 44
High Courts21 Jan 2010
Sham Lal and Sons etc. Vs Rajiv Kumar
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 216
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts21 Jan 2010Dismissed
Dhir Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 844
Border Security Force Act, 1968 — Section 117, 40
High Courts21 Jan 2010Allowed
Daya Kishan and another Vs Banarsi Dass
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 451
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Jan 2010Dismissed
Sukhdev Singh alias Sewa Vs State of Punjab Jaswinder Singh Vs Sukhdev Singh alias Sewa
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 544
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Penal Code, 1860 (IPC) — Section 306, 354, 451
High Courts21 Jan 2010Allowed
Anurag Mehra Vs S.D. Traders
Punjab And Haryana At Chandigarh · (2010) 4 BC 211 : (2010) 2 RCR(Criminal) 537
Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(2)
High Courts21 Jan 2010Dismissed
Commissioner of Income Tax Vs Bhagwati Steels
Punjab And Haryana At Chandigarh · (2011) 241 CTR 480 : (2010) 326 ITR 108 : (2011) 198 TAXMAN 275
Income Tax Act, 1961 — Section 143(3), 194C, 194C(1), 194C(3), 260A
High Courts21 Jan 2010Dismissed
Chhinder Singh Vs Ravindera Trading Company
Punjab And Haryana At Chandigarh · (2010) 158 PLR 501
Civil Procedure Code, 1908 (CPC) — Section 34Legal Services Authorities Act, 1987 — Section 21
High Courts21 Jan 2010
Ajit Kaur Vs Tri Bhawan
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 778
Arbitration and Conciliation Act, 1996 — Section 7, 8
High Courts21 Jan 2010
Kuldeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 01 P&H CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 376, 376(2)(g)
High Courts21 Jan 2010Dismissed
Sadhu Ram and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 158 PLR 445
Civil Procedure Code, 1908 (CPC) — Section 151, 153Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 18, 19