High Courts27 Jan 2010
Swinder Kaur and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2010) 01 P&H CK 0153
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 232 of 243
High Courts27 Jan 2010
Karnail Singh Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2010) LabIC 432 : (2010) 2 RCR(Civil) 765
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 100
High Courts27 Jan 2010
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 54
Criminal Procedure Code, 1973 (CrPC) — Section 406, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts27 Jan 2010
Swinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 Cri.CC 283
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 299, 82
High Courts27 Jan 2010Dismissed
Commissioner of Central Excise Vs Shipley Hosiery Industres
Punjab And Haryana At Chandigarh · (2010) 01 P&H CK 0077
Central Excises and Salt Act, 1944 — Section 11, 11AC, 35G
High Courts27 Jan 2010Allowed
Malkeet Kaur Vs Bhupinder Pal and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 176 : (2010) 2 RCR(Civil) 797
Punjab State Election Commission Act, 1994 — Section 73
High Courts27 Jan 2010Allowed
Palwinder Kaur Vs Ranjit Singh and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 627 : (2010) 4 RCR(Civil) 750
Punjab State Election Commission Act, 1994 — Section 76, 78
High Courts27 Jan 2010
The New India Assurance Company Limited Vs Usha Rani and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 617 : (2010) 2 RCR(Civil) 544
Motor Vehicles Act, 1988 — Section 170Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts27 Jan 2010Dismissed
Ramesh Verma Vs Madan Gopal Verma
Punjab And Haryana At Chandigarh · (2010) 158 PLR 455
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Jan 2010
Gurmail Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 487
Penal Code, 1860 (IPC) — Section 376
High Courts27 Jan 2010Dismissed
Karambir and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 64
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts26 Jan 2010
Tarun Chabbra Vs Motor Accident Claims Tribunal, Karnal & Ors.
Punjab And Haryana At Chandigarh · (2010) 1 Law Herald 880 : (2010) 2 RCR(Civil) 596
High Courts26 Jan 2010
Tarun Chabbra Vs Motor Accident Claims Tribunal, Karnal
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 475
Motor Vehicles Act, 1988 — Section 166
High Courts25 Jan 2010Allowed
Daljit Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 393
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25, 35, 50, 54
High Courts25 Jan 2010Dismissed
Jai Pal Singh and Others Vs Ram Parshad and Others
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 273
High Courts25 Jan 2010Dismissed
Shri Parkash Singh Bedi Vs The Punjab University
Punjab And Haryana At Chandigarh · (2010) 159 PLR 217
Punjab University Employees Pension Scheme — Regulation 1.5(iii)
High Courts25 Jan 2010Dismissed
Smt. Usha Rani Vs Dharambir and Others
Punjab And Haryana At Chandigarh · (2010) 01 P&H CK 0213
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 34, 427, 452, 457
High Courts25 Jan 2010Allowed
Bhushan Raj and Another Vs Sukhbir Singh and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 386 : (2010) 2 RCR(Civil) 788
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 105, 96 , 96(2)
High Courts25 Jan 2010
Balbir Kaur Vs Prem Bhushan and Others
Punjab And Haryana At Chandigarh · (2011) ACJ 1818 : (2010) 126 FLR 512 : (2010) 158 PLR 630 : (2010) 5 RCR(Civil) 817
Employees Compensation Act, 1923 — Section 2
High Courts25 Jan 2010Allowed
Kulwinder Kaur and Others Vs Sukhwant Singh and Others
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 373 : (2010) 159 PLR 182
Civil Procedure Code, 1908 (CPC) — Section 151