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Punjab And Haryana At Chandigarh judgments, 2010

4,857 judgments · page 231 of 243

High Courts28 Jan 2010Allowed

Sanjeev and others Vs Sher Singh

Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 304

Criminal Procedure Code, 1973 (CrPC) — Section 221, 221(1), 300, 300(1), 482Dowry Prohibition Act, 1961 — Section 6Penal Code, 1860 (IPC) — Section 147, 158, 224, 225, 302
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High Courts28 Jan 2010Allowed

Dinesh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 366

Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 313Penal Code, 1860 (IPC) — Section 363, 366, 375, 376
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High Courts28 Jan 2010Dismissed

Surjit Singh Vs Rakesh Kumar

Punjab And Haryana At Chandigarh · (2010) 159 PLR 6 : (2011) 5 RCR(Civil) 911

Civil Procedure Code, 1908 (CPC) — Section 144, 151, 152, 153, 2
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High Courts28 Jan 2010

Rhishan Vs Ved Pal

Punjab And Haryana At Chandigarh · (2010) 1 AICJ 474 : (2010) 2 RCR(Civil) 573

Motor Vehicles Act, 1988 — Section 166, 173
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High Courts28 Jan 2010

Budh Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 352

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Electricity Act, 1910 — Section 39Penal Code, 1860 (IPC) — Section 304A, 379
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High Courts27 Jan 2010

Bhajan Lal Vs Ram Bhaj

Punjab And Haryana At Chandigarh · (2010) 2 ICC 578 : (2010) 2 RCR(Civil) 768

Civil Procedure Code, 1908 (CPC) — Section 100
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