High Courts29 Jan 2010Allowed
Satpal Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 324
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 230 of 243
High Courts29 Jan 2010Allowed
Balbir Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 371
Dowry Prohibition Act, 1961 — Section 6, 6(3)Penal Code, 1860 (IPC) — Section 201, 304B, 306, 34
High Courts29 Jan 2010Allowed
Kashatriya Sabha Maharana Partap Bhawan Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2010) 194 TAXMAN 442
Income Tax Act, 1961 — Section 10(22), 10(23C), 11(1), 11(2), 11(5)
High Courts29 Jan 2010Allowed
Prem Lata Vs Ashok Kumar
Punjab And Haryana At Chandigarh · AIR 2010 P&H 169 : (2010) 2 CivCC 683 : (2010) 2 RCR(Civil) 464
Divorce and Matrimonial Causes (Amendment) Act, 1920 — Section 4Hindu Marriage Act, 1955 — Section 13B, 13B(1), 13B(2)
High Courts29 Jan 2010Dismissed
Sant Baba Sunder Singh Canadian Charitable Trust Vs Central Board of Direct Taxes
Punjab And Haryana At Chandigarh · (2010) 195 TAXMAN 88
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10, 10(23C)
High Courts29 Jan 2010
Shugan Chand Vs Bachni Devi and Another
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 716 : (2010) 158 PLR 462 : (2010) 2 RCR(Civil) 782
Evidence Act, 1872 — Section 68, 69
High Courts29 Jan 2010
Anita @ Guria Vs State
Punjab And Haryana At Chandigarh · (2010) 01 P&H CK 0190
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 308, 323, 452, 506
High Courts29 Jan 2010
B.B. Bahl Vs S. Sawinder Singh Patwalia and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 78 : (2010) 1 RCR(Rent) 329
High Courts29 Jan 2010
Pinegrove International Charitable Trust Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 230 CTR 477 : (2010) 2 ILR (P&H) 799 : (2010) 327 ITR 73 : (2010) 188 TAXMAN 402
Constitution of India, 1950 — Article 141, 226Income Tax Act, 1961 — Section 10, 11, 115BBC, 12A, 12AA
High Courts29 Jan 2010
Basant Bhushan Taneja Vs Adelphi Finance Private Ltd.
Punjab And Haryana At Chandigarh · (2010) 3 LLR 686 : (2010) 3 RCR(Civil) 49
Land Acquisition Act, 1894 — Section 18, 23(1A), 23(2), 28, 4
High Courts29 Jan 2010
Sukhdev Singh Vs Bant Singh
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 764
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts29 Jan 2010
Suresh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 01 P&H CK 0158
Land Acquisition Act, 1894 — Section 4, 48(1), 5A, 6
High Courts29 Jan 2010
Gram Panchayat, Thurana Vs Commissioner, Hisar Division, Hisar and Others
Punjab And Haryana At Chandigarh · (2010) 3 LLR 662 : (2010) 5 RCR(Civil) 746
Punjab Village Common Lands (Regulation) (Amendment) Rules — Rule 12(4)Punjab Village Common Lands (Regulation) Act, 1961 — Section 5A
High Courts29 Jan 2010Allowed
Skol Breweries Ltd. Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 469 : (2010) 2 RCR(Civil) 412
Punjab Excise Act, 1914 — Section 31
High Courts29 Jan 2010Dismissed
Mithlesh and Others Vs Satbir Singh and Others
Punjab And Haryana At Chandigarh · (2011) ACJ 2128 : (2010) 159 PLR 613 : (2010) 2 RCR(Civil) 540 : (2011) 2 TAC 173
Motor Vehicles Act, 1988 — Section 163A
High Courts29 Jan 2010Dismissed
Gurcharan Kaur Vs Ajit Singh and Another
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 738 : (2010) 158 PLR 467
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts29 Jan 2010Dismissed
Commissioner of C. Ex. Vs Friends Auto Industries
Punjab And Haryana At Chandigarh · (2010) 258 ELT 224
High Courts29 Jan 2010Dismissed
Harwant Singh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 465
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts28 Jan 2010Allowed
Atma Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 276
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 29, 3(k)(i), 33
High Courts28 Jan 2010Allowed
Kishan Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 279
Penal Code, 1860 (IPC) — Section 406, 420