High Courts03 Feb 2010Allowed
Dabur India Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 519 : (2010) 2 RCR(Civil) 591
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 228 of 243
High Courts03 Feb 2010Dismissed
Charanjit Kaur and Others Vs Gurmeet Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 180 : (2010) 2 RCR(Civil) 534
Punjab State Election Commission Act, 1994 — Section 76, 80
High Courts03 Feb 2010Dismissed
Jasvir Singh and Piara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 DMC 21
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 342, 376, 450, 506
High Courts03 Feb 2010Allowed
Karamjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 101
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 17(1), 17(2), 17(4), 4
High Courts02 Feb 2010Allowed
Kartar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 542
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts02 Feb 2010Allowed
G.S. Sethi and Company Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 475 : (2010) 2 RCR(Civil) 511
Punjab Municipal Act, 1911 — Section 236(2)
High Courts02 Feb 2010Dismissed
Ramesh Rani Gulati and Another Vs Narinder Kumar Gulati
Punjab And Haryana At Chandigarh · (2010) 158 PLR 14
Constitution of India, 1950 — Article 227
High Courts02 Feb 2010Dismissed
Dilawar Khan Vs Ravinder Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 178 : (2010) 2 RCR(Civil) 516
Punjab State Election Commission Act, 1994 — Section 81
High Courts02 Feb 2010
Chhelu Ram Vs Dan Singh
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 705
Punjab Pre-emption Act, 1913 — Section 15(1)
High Courts02 Feb 2010
Teja Singh Vs Amar Singh
Punjab And Haryana At Chandigarh · (2010) 3 CCC 557 : (2010) 3 CivCC 557 : (2010) 3 RCR(Civil) 258
Specific Relief Act, 1963 — Section 38, 39
High Courts02 Feb 2010Allowed
Mohinder Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0168
High Courts02 Feb 2010Allowed
Jeet Singh (since deceased) through L.Rs. Vs Molu Ram (since deceased) through L.Rs.
Punjab And Haryana At Chandigarh · (2010) 4 CivCC 417 : (2010) 158 PLR 11 : (2010) 2 RCR(Civil) 650
Evidence Act, 1872 — Section 116Registration Act, 1908 — Section 17, 49
High Courts02 Feb 2010
Chhelu Ram Vs Dan Singh & Ors.
Punjab And Haryana At Chandigarh · (2010) 1 Law Herald 521
Civil Procedure Code, 1908 (CPC) — Section 100Punjab Pre-emption Act, 1913 — Section 15(1)
High Courts02 Feb 2010Dismissed
Mittal Distributors Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 29 VST 455
Punjab Value Added Tax Act, 2005 — Section 68, 85
High Courts02 Feb 2010Dismissed
Jaswinder Singh Vs The Regional Manager, Punjab National Bank and Another
Punjab And Haryana At Chandigarh · (2010) 125 FLR 813 : (2010) 3 LLJ 702 : (2010) 158 PLR 9
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts02 Feb 2010Dismissed
Dharambir and Others Vs Chet Ram
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 633 : (2010) 158 PLR 480
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts02 Feb 2010Allowed
Rashpal Singh Alias Rachpal Singh and Others Vs Jasvir Singh and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 172 : (2010) 2 RCR(Civil) 408
Punjab State Election Commission Act, 1994 — Section 76
High Courts02 Feb 2010Dismissed
Surinder Pal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 390
Punjab Co-operative Societies Rules, 1963 — Rule 1, 16A, 18
High Courts02 Feb 2010Dismissed
State of Punjab Vs Northland Sugar Complex Ltd.
Punjab And Haryana At Chandigarh · (2011) 163 CompCas 462 : (2010) 103 SCL 60
Companies (Court) Rules, 1959 — Rule 150, 151, 9Companies Act, 1956 — Section 475
High Courts02 Feb 2010Allowed
Gurveer Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 266
Constitution of India, 1950 — Article 14, 16, 45