COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2010

4,857 judgments · page 226 of 243

High Courts05 Feb 2010

Manjit Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 971 : (2011) 161 PLR 656

Constitution of India, 1950 — Article 14, 16Punjab State Education Class III (School Cadre) Service Rules, 1978 — Rule 20

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High Courts05 Feb 2010Allowed

Bharat Commerce Industries Ltd. and Others Vs Appellate Authority for Industrial and Financial Reconstruction and Others

Punjab And Haryana At Chandigarh · (2011) 163 CompCas 479

Companies Act, 1956 — Section 529ASick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 17(3), 20(1), 20(4), 24

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High Courts05 Feb 2010Dismissed

Ajit Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 92

Constitution of India, 1950 — Article 21Prevention of Food Adulteration Act, 1954 — Section 16(1)(a), 16(1)(a)(i), 7

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High Courts04 Feb 2010Dismissed

Rajinder and Others Vs Randhir and Others

Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0371

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High Courts04 Feb 2010Dismissed

Tarlochan Singh Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2010) 32 CriminalCC 933

Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139Penal Code, 1860 (IPC) — Section 139

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High Courts04 Feb 2010Dismissed

Commissioner of Income Tax Vs Haryana Tourism Corporation Ltd.

Punjab And Haryana At Chandigarh · (2010) 327 ITR 26

Income Tax Act, 1961 — Section 24, 260A

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High Courts04 Feb 2010Dismissed

Tarlochan Singh Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 32 CriminalCC 933 : (2010) 2 RCR(Criminal) 410

Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139Penal Code, 1860 (IPC) — Section 139

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High Courts04 Feb 2010

Hanumant Singh Vs Babu Singh and Others

Punjab And Haryana At Chandigarh · (2010) 2 CivCC 311

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High Courts04 Feb 2010Dismissed

Sukhwinder Kaur and Another (Legal representatives of Avtar Singh deceased) Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0334

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Prevention of Corruption Act, 1988 — Section 13, 20, 7

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High Courts04 Feb 2010Dismissed

Surjit Kaur Vs Jaimat Rai

Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 563

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 218, 425

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High Courts04 Feb 2010Allowed

ADH Agencies Vs Commissioner of Central Excise

Punjab And Haryana At Chandigarh · (2010) 18 STR 259 : (2010) 25 STT 395

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High Courts04 Feb 2010Dismissed

Smt. Raj Kanwar Vs Gharsi Ram through L.Rs.

Punjab And Haryana At Chandigarh · (2010) 158 PLR 534

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High Courts04 Feb 2010Dismissed

Commissioner of Income Tax Vs Mrs. Kaija Karina Toor

Punjab And Haryana At Chandigarh · (2010) 323 ITR 233 : (2010) 195 TAXMAN 72

Income Tax Act, 1961 — Section 140A, 143, 260A

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High Courts04 Feb 2010Allowed

Mohinder Kaur Vs Pargat Singh and Others

Punjab And Haryana At Chandigarh · AIR 2011 P&H 117 : (2010) 3 CivCC 72 : (2010) 158 PLR 742 : (2010) 3 RCR(Civil) 491

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High Courts04 Feb 2010Dismissed

Smt. Sanjokta Rani Vs Managing Committee Bhai Asa Singh Girls College and Others

Punjab And Haryana At Chandigarh · (2010) 158 PLR 32

Civil Procedure Code, 1908 (CPC) — Section 80

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High Courts04 Feb 2010

Kalawati and Others Vs Karnal Improvement Trust and Others

Punjab And Haryana At Chandigarh · (2010) 158 PLR 536

Land Acquisition Act, 1894 — Section 18

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High Courts04 Feb 2010Dismissed

Partap Singh and Others and Ajit Singh and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0080

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 304A

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High Courts04 Feb 2010Dismissed

C.C.E. Vs Indian Sugar and General Engineering Corpn.

Punjab And Haryana At Chandigarh · (2010) 254 ELT 613

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High Courts04 Feb 2010Dismissed

Smt. Krishna Devi Vs Chief Commissioner of Income Tax and Others

Punjab And Haryana At Chandigarh · (2010) 324 ITR 415

Income Tax Act, 1961 — Section 132

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High Courts04 Feb 2010Allowed

Dilbag Singh and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 322

Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 6(1)

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