High Courts08 Feb 2010Dismissed
Tejinder Singh @ Billa Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0183
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 364
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 225 of 243
High Courts08 Feb 2010
The State of Punjab and Another Vs Smt. Swaran Kaur and Another
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0172
High Courts08 Feb 2010
Charanjit Madan and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0142
Haryana Urban Development Authority Act, 1977 — Section 17, 17(4)
High Courts08 Feb 2010Dismissed
Commissioner of Income Tax 1 Vs Sh. Naveen Chander
Punjab And Haryana At Chandigarh · (2010) 233 CTR 518 : (2010) 323 ITR 49
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 18, Order 5 Rule 19, Order 5 Rule 20Income Tax Act, 1961 — Section 158BD, 260A
High Courts08 Feb 2010Dismissed
Kurukshetra Gases Pvt. Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 158 PLR 333
Constitution of India, 1950 — Article 14
High Courts08 Feb 2010Dismissed
Dee Development Engineers Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 254 ELT 412
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3Central Excises and Salt Act, 1944 — Section 11A, 5A
High Courts08 Feb 2010Allowed
Parshotam Das Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 189
Stamp Act, 1899 — Section 47A, 47A(2)Stamp Rules — Rule 3A
High Courts08 Feb 2010Dismissed
Om Parkash Vs Subhash Chand
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0014
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Feb 2010Dismissed
Gurdev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 507
Punjab Civil Services Rules — Rule 2.5, 3.4, 5
High Courts05 Feb 2010Dismissed
Jeet Singh and Others Vs Financial Commissioner, Appeals - II, Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 325
Punjab Land Revenue Act, 1967 — Section 111
High Courts05 Feb 2010
Sukhdev Singh Dhillon and Others Vs State of Punjab and Another State of Punjab and Another Vs Sukhdev Singh Dhillon and Others
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 1033 : (2010) 3 RCR(Civil) 3
Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(1), 397(2), 398, 482Prevention of Corruption Act, 1988 — Section 19, 19(3), 22, 3, 5(3)
High Courts05 Feb 2010Dismissed
Brahm Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0322
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 7
High Courts05 Feb 2010
Indu Vs Om Parkash Baghel (Dr.)
Punjab And Haryana At Chandigarh · (2011) 1 Marr.LJ 675 : (2010) 5 RCR(Civil) 636
Hindu Marriage Act, 1955 — Section 24
High Courts05 Feb 2010
Mahavir Rice & General Mills Vs Punjab State Warehousing Corporation Chandigarh and Others
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 827
Arbitration and Conciliation Act, 1996 — Section 16, 34(2)(a)(v), 4
High Courts05 Feb 2010
Manga Ram Vs Reena Devi
Punjab And Haryana At Chandigarh · (2010) 3 CCC 774 : (2010) 3 CivCC 774 : (2010) 5 RCR(Civil) 742
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13(l)(ia)
High Courts05 Feb 2010Allowed
Rajiv Goel Vs Sohan Lal Khosla and Another
Punjab And Haryana At Chandigarh · AIR 2010 P&H 111 : (2010) 2 CivCC 334 : (2010) 158 PLR 34
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts05 Feb 2010Dismissed
Commissioner of Central Excise Commissionerate Vs Emdet Engineers Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2010) 254 ELT 756
Central Excise Rules, 1944 — Rule 57G(2)
High Courts05 Feb 2010Dismissed
Vijay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Prevention of Corruption Act, 1988 — Section 13, 7
High Courts05 Feb 2010Dismissed
Jagdish Chand Vs Khem Chand and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 586 : (2010) 2 RCR(Civil) 667
Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 108
High Courts05 Feb 2010Dismissed
Nagina Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A