High Courts10 Feb 2010
Mahindra Hire Purchase (Regd.) Vs Biru Ram and another
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Criminal) 57
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 223 of 243
High Courts10 Feb 2010Dismissed
Gurnam Singh Sodhi and Others Vs Amarjit Singh Sodhi and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0155
Constitution of India, 1950 — Article 227
High Courts10 Feb 2010
Satish Kumar Chabra Vs State Bank of India and Another
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0148
High Courts10 Feb 2010Allowed
Inder Singh and Others Vs Deiya (since deceased and represented by his L.Rs.) and Another
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0139
Evidence Act, 1872 — Section 114
High Courts10 Feb 2010
Ravi Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 176, 313Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 201, 302
High Courts10 Feb 2010Dismissed
Paramjit Singh Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (2010) 236 CTR 466 : (2010) 323 ITR 588
Evidence Act, 1872 — Section 91, 92Income Tax Act, 1961 — Section 260A
High Courts10 Feb 2010Dismissed
Dr. Preetinder Kaur and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) CriLJ 876 : (2010) 158 PLR 63 : (2010) 2 RCR(Civil) 211
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Medical Termination of Pregnancy Act, 1971 — Section 5
High Courts10 Feb 2010Allowed
Ranjit Kaur Vs Harjinder Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 158 : (2010) 2 RCR(Civil) 406
Punjab State Election Commission Act, 1994 — Section 76
High Courts10 Feb 2010Allowed
Ajay Vs Balwan Singh and Another
Punjab And Haryana At Chandigarh · (2011) ACJ 1039 : (2010) 125 FLR 805 : (2010) 158 PLR 168
Employees Compensation Act, 1923 — Section 12, 28, 3, 30, 4ALimitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 147
High Courts10 Feb 2010
Wahid Sandhar Sugars Ltd. Vs Punjab State Electricity Board and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 70
Electricity (Supply) Act, 1948 — Section 49, 79Electricity Act, 2003 — Section 177
High Courts10 Feb 2010Dismissed
Commissioner, Central Excise Commissionerate Vs Banta Singh Kartar Singh Iron and Steel Rolling Mills
Punjab And Haryana At Chandigarh · (2010) 254 ELT 765
High Courts10 Feb 2010Dismissed
Kailash Nath Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306
High Courts10 Feb 2010
Satender @ Sonu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 496
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 307, 353, 419
High Courts09 Feb 2010Dismissed
Maha Singh and Another Vs Smt. Vedo Devi and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 131 : (2010) 2 CivCC 558 : (2010) 2 RCR(Civil) 338
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 3, 9Registration Act, 1908 — Section 23, 49, 72, 75(2), 75(3)
High Courts09 Feb 2010Dismissed
Ajit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0321
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13, 20, 7
High Courts09 Feb 2010Dismissed
Commissioner of Central Excise Vs Sangrur Agro Ltd.
Punjab And Haryana At Chandigarh · (2010) 254 ELT 25
Central Excises and Salt Act, 1944 — Section 11A, 11AC
High Courts09 Feb 2010Allowed
Hisar Ram Nagar Co-op. House Building Society Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 515 : (2010) 158 PLR 59
Land Acquisition (Mines) Act, 1885 — Section 6Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts09 Feb 2010Dismissed
State of Punjab Vs Arjan Lal
Punjab And Haryana At Chandigarh · (2010) 158 PLR 53
High Courts09 Feb 2010Allowed
Commissioner of C. Ex. Vs Krishna Wire Products (P) Ltd.
Punjab And Haryana At Chandigarh · (2010) 252 ELT 161 : (2011) 21 STR 673 : (2010) 28 STT 174
High Courts09 Feb 2010Allowed
Gian Chand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 56
Land Acquisition Act, 1894 — Section 4, 5A, 6