High Courts09 Feb 2010Dismissed
Commissioner of C. Ex. Vs Rajdoot Cables (P) Ltd.
Punjab And Haryana At Chandigarh · (2010) 254 ELT 606
Central Excises and Salt Act, 1944 — Section 14, 35G
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 224 of 243
High Courts09 Feb 2010Dismissed
Commissioner of Income Tax Vs Tek Chand Saini
Punjab And Haryana At Chandigarh · (2010) 325 ITR 343
Income Tax Act, 1961 — Section 143(2), 143(3), 144A, 147, 148
High Courts08 Feb 2010Dismissed
Avtar Singh Vs Nagar Council
Punjab And Haryana At Chandigarh · (2010) 159 PLR 396 : (2010) 2 RCR(Civil) 763
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Feb 2010Dismissed
Union of India (UOI) and Others Vs Makhan Singh
Punjab And Haryana At Chandigarh · (2010) 158 PLR 51
High Courts08 Feb 2010Dismissed
State of Punjab Vs Ajit Singh
Punjab And Haryana At Chandigarh · (2010) 158 PLR 49
Punjab Civil Services Rules — Rule 9(4)(1)(a)
High Courts08 Feb 2010Allowed
Smt. Jyoti Nariman Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 41
Haryana Urban Development Authority Act, 1977 — Section 17(5)
High Courts08 Feb 2010Allowed
Ramji Lal Vs Chandgi and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 44
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 22, 35A
High Courts08 Feb 2010Dismissed
Radha Kishan through his L.Rs. Vs State
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0249
High Courts08 Feb 2010
Suresh Vs Oriental Insurance Company Limited
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 3
Motor Vehicles Act, 1988 — Section 147(2), 147(2)(b), 166
High Courts08 Feb 2010Dismissed
Darshan Singh Vs Smt. Sukhwinder Kaur and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 40
Specific Relief Act, 1963 — Section 20
High Courts08 Feb 2010Dismissed
State of Haryana and Others Vs Bhupinder Singh Kundu
Punjab And Haryana At Chandigarh · (2010) 158 PLR 37
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts08 Feb 2010Dismissed
Ishwar Singh and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0230
High Courts08 Feb 2010Dismissed
The State of Haryana and Others Vs Vijay Singh
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0216
High Courts08 Feb 2010
New India Assurance Company Ltd. Vs Balwant Singh and Others
Punjab And Haryana At Chandigarh · (2010) 2 AICJ 35 : (2010) 5 RCR(Civil) 807
Motor Vehicles Act, 1988 — Section 147(l)(b)
High Courts08 Feb 2010Dismissed
Commissioner Central Excise Commissionerate Vs Pepsi Foods Ltd. (Snack Food Division)
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0209
Central Excise Rules, 1944 — Rule 173Q
High Courts08 Feb 2010Allowed
Lord Krishna Flour Mills Pvt. Ltd. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 47 : (2011) 45 VST 231 : (2011) 45 VST 23
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2Constitution of India, 1950 — Article 226Haryana General Sales Tax Act, 1973 — Section 41, 42, 42(1)
High Courts08 Feb 2010Dismissed
Commissioner Central Excise Commissionerate Vs Malwa Cotton Spinning Mills Ltd.
Punjab And Haryana At Chandigarh · (2010) 173 ECR 201 : (2010) 252 ELT 517
Central Excise (Appeals) Rules, 2001 — Rule 5(1), 5(2), 5(3)Central Excises and Salt Act, 1944 — Section 3(1)Customs Act, 1962 — Section 12
High Courts08 Feb 2010
Beant Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 1 SLR 329
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 302
High Courts08 Feb 2010
Commissioner of Income Tax-I Vs Eastman Industries
Punjab And Haryana At Chandigarh · (2010) 327 ITR 29
Income Tax Act, 1961 — Section 10(33), 143(1), 143(2), 143(3), 14A
High Courts08 Feb 2010
Haryana Urban Development Authority and Another Vs Suresh Chhokar and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 538 : (2010) 2 RCR(Civil) 64602
Haryana Urban Development Authority Act, 1977 — Section 50