High Courts15 Feb 2010Allowed
Surinder Kumar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 279, 337, 338, 427
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 221 of 243
High Courts15 Feb 2010Dismissed
Kuldip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113A
High Courts15 Feb 2010Dismissed
Jagga Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 756
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts15 Feb 2010
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 672
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25, 35, 54
High Courts15 Feb 2010Allowed
Rajesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 24
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts15 Feb 2010Dismissed
Surjit Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 2011 P&H 323 : (2011) 1 BC 93 : (2010) 3 CivCC 350 : (2010) 3 RCR(Criminal) 58
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts11 Feb 2010Allowed
Vijay @ Vijjay and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0346
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts11 Feb 2010
Sushil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 2 Crimes 246
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 7
High Courts11 Feb 2010
Commissioner of C. Ex. Vs Orient Steel Industries
Punjab And Haryana At Chandigarh · (2010) 254 ELT 630
Central Excise Rules, 1944 — Rule 1(1), 3, 96, 96ZO, 96ZO(3)Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 11AB, 11AC, 2Income Tax Act, 1961 — Section 271(1)
High Courts11 Feb 2010Allowed
Jagir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 Crimes 351 : (2010) 3 RCR(Criminal) 831
Criminal Procedure Code, 1973 (CrPC) — Section 313, 35, 54Evidence Act, 1872 — Section 114, 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts11 Feb 2010
Harbhajan Singh and Others Vs Gurudwara Guru Sar Suner Patshahi
Punjab And Haryana At Chandigarh · (2010) 159 PLR 184
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts11 Feb 2010
Chaman Lal Vs Sarabjit Singh
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0242
Motor Vehicles Act, 1988 — Section 110A, 166
High Courts11 Feb 2010Dismissed
Maha Singh Ram Mehar Rice and General Mills Vs Devi Dayal Amar Nath
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 878 : (2010) 158 PLR 541 : (2010) 3 RCR(Civil) 715
Constitution of India, 1950 — Article 227
High Courts11 Feb 2010
Mohinder Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Criminal) 214
Penal Code, 1860 (IPC) — Section 307
High Courts11 Feb 2010Dismissed
Arjun Singh Vs Municipal Corporation
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0223
High Courts11 Feb 2010
Chaman Lal Vs Sarabjit Singh & Ors.
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 1856 : (2010) 4 RCR(Civil) 288
Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 166Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 12(2), 3, 4, 5
High Courts11 Feb 2010
S.P. Goyal Vs Sh.Hira Lal Goyal
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 642
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts11 Feb 2010
Anil Kumar Vs Bhakra Beas Management Board and Another
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0156
Constitution of India, 1950 — Article 14
High Courts11 Feb 2010
Navdeep Agro Board Vs National Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (2011) ACJ 1036 : (2010) 125 FLR 733 : (2010) 158 PLR 166
Employees Compensation Act, 1923 — Section 4, 4A
High Courts11 Feb 2010Dismissed
Arya Mittar and Another Vs Dr. Ashok Kumar Goel
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 410 : (2010) 158 PLR 75
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17