High Courts16 Feb 2010Dismissed
Ajaypal Singh Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0210
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 220 of 243
High Courts16 Feb 2010Dismissed
Bikkar Singh and Others Vs Jalaur Singh and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 547
Civil Procedure Code, 1908 (CPC) — Section 100, 151
High Courts16 Feb 2010Dismissed
State of Punjab Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0205
High Courts16 Feb 2010
Mohan Pal Singh and Another Vs Karam Pal Singh and Another
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0178
High Courts16 Feb 2010Dismissed
Shamwati Vs Smt. Parsandi and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0169
Hindu Marriage Act, 1955 — Section 11, 5
High Courts16 Feb 2010Allowed
Partap Singh Vs Narpat and Others
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 772 : (2010) 158 PLR 553
Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 28
High Courts16 Feb 2010
Sucha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13, 20, 7
High Courts16 Feb 2010Allowed
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0023
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts16 Feb 2010Dismissed
Jawala Singh and Others Vs The Election Tribunal-cum-Additional Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 597 : (2010) 3 RCR(Civil) 368
Criminal Procedure Code, 1973 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 153A, 171E, 171F, 376, 376A
High Courts15 Feb 2010Dismissed
Samitri and Ishwar Singh Vs State of Hayana
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0333
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 376
High Courts15 Feb 2010Allowed
Sat Pal Dhawan Vs State
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0326
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13, 7
High Courts15 Feb 2010
Commissioner of Income Tax Vs Smt. Shweta Bhuchar
Punjab And Haryana At Chandigarh · (2010) 192 TAXMAN 67
Income Tax Act, 1961 — Section 260A, 48, 50C(2)
High Courts15 Feb 2010Dismissed
Gram Panchayat Vs Bal Kishan (dead) and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 382 : (2010) 2 RCR(Civil) 722
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7A
High Courts15 Feb 2010
Paramjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 SLR 119
Criminal Procedure Code, 1973 (CrPC) — Section 173, 401Penal Code, 1860 (IPC) — Section 410, 411
High Courts15 Feb 2010Dismissed
Munish Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0255
High Courts15 Feb 2010
Surinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0254
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts15 Feb 2010
Jain Charitable (Free) Eye Hospital Vs Kharati Lal
Punjab And Haryana At Chandigarh · (2010) 158 PLR 543 : (2010) 3 RCR(Civil) 713 : (2010) 2 RCR(Rent) 135
High Courts15 Feb 2010Dismissed
Kashmir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0177
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 200, 36, 482
High Courts15 Feb 2010Allowed
Tara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0170
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 482
High Courts15 Feb 2010
Parkasho & Anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 Law Herald 1676 : (2011) 5 RCR(Civil) 493
Criminal Procedure Code, 1973 (CrPC) — Section 181(4), 200, 202, 482Land Acquisition Act, 1894 — Section 28APenal Code, 1860 (IPC) — Section 406, 498a