High Courts19 Feb 2010Allowed
National Engineering Corporation Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2010) 257 ELT 182
Central Excises and Salt Act, 1944 — Section 11A, 2, 35G
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 218 of 243
High Courts19 Feb 2010Dismissed
Commissioner of Income Tax Vs Smt. Neena Jain and Kimti Lal Jain
Punjab And Haryana At Chandigarh · (2010) 230 CTR 554 : (2011) 330 ITR 157 : (2010) 189 TAXMAN 308
FINANCE ACT, 1983 — Section 40
High Courts19 Feb 2010Dismissed
Satpal Singh Vs The Chandigarh State Co-operative Bank Limited and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 316
Constitution of India, 1950 — Article 226
High Courts19 Feb 2010
Ms. Neelam Devi and Another Vs Haryana Nurses Registration Council and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 323
Indian Nursing Council Act, 1947 — Section 10
High Courts18 Feb 2010Allowed
Santi Saroop and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 967
Punjab Regional and Town Planning and Development Act, 1995 — Section 17, 175, 175(4), 182, 182(2)
High Courts18 Feb 2010
Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 564
Penal Code, 1860 (IPC) — Section 304A, 427
High Courts18 Feb 2010Dismissed
Commissioner of C. Ex. Vs City Motors
Punjab And Haryana At Chandigarh · (2010) 19 STR 486 : (2011) 30 STT 191
Finance Act, 1994 — Section 76, 78
High Courts18 Feb 2010Dismissed
Jaswant Singh Vs Presiding Officer, Election Tribunal (A.D.C.) and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 175 : (2010) 2 RCR(Civil) 411
Punjab State Election Commission Act, 1994 — Section 76
High Courts18 Feb 2010Allowed
Surender Pal Singh Sethi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 164 : (2010) 2 RCR(Civil) 556
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153, 153ALand Acquisition Act, 1894 — Section 18, 30, 4, 6
High Courts18 Feb 2010Allowed
Shri Gobind Trading Company and Another Vs The Nissing Co-operative Marketing cum-Processing Society Ltd. and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0252
Constitution of India, 1950 — Article 227
High Courts18 Feb 2010
Nirmaljit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0251
Criminal Procedure Code, 1973 (CrPC) — Section 167Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts18 Feb 2010
Sarup Singh (Dead) Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 799
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 2(g)
High Courts18 Feb 2010
Budh Singh Vs Balbir Singh
Punjab And Haryana At Chandigarh · (2010) 3 PLR 361 : (2010) 2 RCR(Civil) 613
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 39 Rule 1, Order 39 Rule 2
High Courts18 Feb 2010Dismissed
Santosh Herb Centre Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0220
Constitution of India, 1950 — Article 227
High Courts18 Feb 2010
Budh Singh and Others Vs Balbir Singh
Punjab And Haryana At Chandigarh · (2010) 159 PLR 361
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Feb 2010
United India Insurance Company Ltd. Vs Lakhwinder Singh and Others
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 527 : (2010) 3 RCR(Civil) 33
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts18 Feb 2010
The State of Haryana and Others Vs Savitri Devi
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0140
High Courts18 Feb 2010Dismissed
Gurdev Singh Vs Gejo Devi and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0129
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65
High Courts18 Feb 2010Dismissed
Commissioner of Income Tax Vs Deepak Mittal
Punjab And Haryana At Chandigarh · (2010) 324 ITR 411
Income Tax Act, 1961 — Section 133A, 143, 260A, 263, 80IB
High Courts18 Feb 2010Dismissed
Pritpal Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 419, 465, 467, 468