High Courts24 Feb 2010
Kashmiri Pandit Sabha (Regd.) Vs Oriental Glass Works
Punjab And Haryana At Chandigarh · (2010) 159 PLR 606 : (2010) 2 RCR(Civil) 510 : (2010) 1 RCR(Rent) 306
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 216 of 243
High Courts24 Feb 2010Dismissed
Rameshwar Dass Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 85 : (2010) 2 RCR(Criminal) 676
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts24 Feb 2010Allowed
Ashish Mehta Vs Baljeet Singh and Others
Punjab And Haryana At Chandigarh · (2011) ACJ 1832
Motor Vehicles Act, 1988 — Section 147, 147(2), 147(5), 166
High Courts24 Feb 2010Dismissed
Mustak Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0004
Penal Code, 1860 (IPC) — Section 279
High Courts23 Feb 2010Allowed
Binder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 560
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts23 Feb 2010Allowed
Reliance Communications Infrastructure Ltd. and Others Vs Rajesh Chawla
Punjab And Haryana At Chandigarh · (2010) 158 PLR 3
Arbitration and Conciliation Act, 1996 — Section 8Constitution of India, 1950 — Article 227
High Courts23 Feb 2010Allowed
Smt. Udham Kaur and Others Vs Ajit Singh and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 642 : (2010) 158 PLR 367
Hindu Succession Act, 1956 — Section 2, 4, 6
High Courts23 Feb 2010Dismissed
Thakar Dass (Since Deceased) through L.Rs. Vs Surjit Singh and Others
Punjab And Haryana At Chandigarh · (2010) 4 CivCC 604 : (2010) 158 PLR 364 : (2010) 3 RCR(Civil) 315 : (2010) 2 RCR(Rent) 11
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts23 Feb 2010Dismissed
Mohd. Dilshad and Others Vs Habiban
Punjab And Haryana At Chandigarh · (2010) 158 PLR 359
Transfer of Property Act, 1882 — Section 129
High Courts23 Feb 2010Allowed
Smt. Maya Devi and Others Vs Rattan Singh and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 390 : (2010) 3 RCR(Civil) 140
Punjab Tenancy Act, 1887 — Section 50
High Courts23 Feb 2010Dismissed
Joginder Singh and Others Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 381
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 11, 15, 16, 17, 36
High Courts23 Feb 2010
Sube Singh Vs Ram Singh
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 791
Punjab Pre-emption Act, 1913 — Section 15
High Courts23 Feb 2010Dismissed
Jagan Nath and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 377 : (2010) 3 RCR(Civil) 143
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts23 Feb 2010Allowed
Balbir Singh and Others Vs Rajinder Parshad and Others
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 782 : (2010) 2 ILR (P&H) 783 : (2010) 158 PLR 372
Civil Procedure Code, 1908 (CPC) — Section 100, 103Evidence Act, 1872 — Section 91, 92
High Courts23 Feb 2010
Tej Kaur Vs State of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2010) 2 Law Herald 1207 : (2010) 5 RCR(Civil) 690
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts23 Feb 2010
Surender Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Criminal) 599
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)(a)(1)
High Courts23 Feb 2010Dismissed
Gulzar Singh Vs Financial Commissioner and Secretary to Govt. and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 114
Administration of Evacuee Property (Central) Rules, 1950 — Rule 14(2)
High Courts23 Feb 2010Allowed
Suresh Kumar Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 786
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 52, 55, 57
High Courts23 Feb 2010Dismissed
M/s. A-One Wine Sales Agency Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Civil) 358 : (2010) 3 RCR(Criminal) 371
Punjab Excise Act, 1914 — Section 5
High Courts23 Feb 2010Dismissed
Kala Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 975 : (2010) 1 RCR(Criminal) 975
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Probation of Offenders Act, 1958 — Section 4(1)Punjab Excise Act, 1914 — Section 61(1)(c)