High Courts25 Feb 2010Dismissed
Mata Badan Vs State of UT Chandigarh
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 214 of 243
High Courts25 Feb 2010Dismissed
Gaurav Garg Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0157
Penal Code, 1860 (IPC) — Section 304B
High Courts25 Feb 2010
Gulati Stone Crusher and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0152
Land Acquisition Act, 1894 — Section 4
High Courts25 Feb 2010Allowed
Ludhiana Mediciti Vs Medsave Health Care Ltd.
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0151
Arbitration and Conciliation Act, 1996 — Section 11
High Courts25 Feb 2010
Chaman Lal Jindal Vs Dev Samaj Society
Punjab And Haryana At Chandigarh · (2010) 159 PLR 396 : (2010) 3 RCR(Civil) 19 : (2010) 1 RCR(Rent) 432
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2, 6A
High Courts25 Feb 2010
Anil Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 324, 34, 506
High Courts25 Feb 2010Dismissed
Raj Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 173, 34, 406
High Courts25 Feb 2010Dismissed
Mohinder Jain and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0145
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 419, 420, 467, 471
High Courts25 Feb 2010
Pritam Kaur Vs Deputy Commissioner-cum-Presiding Officer, Election Tribunal and Another
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0144
High Courts25 Feb 2010Dismissed
Vijender alias Kala Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 376, 450
High Courts25 Feb 2010
Jamil and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313
High Courts25 Feb 2010Dismissed
Sultan and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0134
Land Acquisition Act, 1894 — Section 4, 6
High Courts25 Feb 2010
Mukesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 328, 34, 380, 392, 420
High Courts25 Feb 2010Dismissed
Shyam Singh and Others Vs Soran and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0126
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)
High Courts25 Feb 2010Allowed
Ashwani Garg Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 144, 172, 195, 482Penal Code, 1860 (IPC) — Section 173, 188, 195
High Courts25 Feb 2010
Manohar Lal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 506
High Courts25 Feb 2010Dismissed
Bishan Singh Vs Om Parkash Manjhal
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0096
Specific Relief Act, 1963 — Section 20
High Courts25 Feb 2010
The National Insurance Company Ltd. Vs Jaspal Singh and Others Jaspal Singh Vs Rajoo alias Rajroop Singh and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0092
High Courts25 Feb 2010Allowed
Anil Singla Vs Mukesh Aggarwal and Another
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 498A
High Courts25 Feb 2010
Jasbir Kaur Vs Dalbir Singh
Punjab And Haryana At Chandigarh · (2010) 4 BC 9 : (2010) 2 RCR(Civil) 597 : (2010) 2 RCR(Criminal) 548
Criminal Procedure Code, 1973 (CrPC) — Section 401Negotiable Instruments Act, 1881 (NI) — Section 138