Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 406, 420, 467Prevention of Corruption Act, 1988 — Section 13, 20, 7

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High Courts26 Feb 2010

Smt. Geeta, Vedu, Smt. Rekha and Smt. Leela Wati and Others Vs Sattu and Others

Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0136

Motor Vehicles Act, 1988 — Section 163

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High Courts26 Feb 2010Allowed

Punjab Wakf Board Ambala Cantt. Vs Mohinder Singh and Others

Punjab And Haryana At Chandigarh · (2010) 158 PLR 716

Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 116Waqf Act, 1995 — Section 83

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High Courts26 Feb 2010Allowed

Manoj Kumar Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0124

Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 — Section 3(1)(d)

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High Courts26 Feb 2010

Surinder Kaur and Others Vs Vijay Kumar and Others

Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0115

Motor Vehicles Act, 1988 — Section 166

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High Courts26 Feb 2010Dismissed

Commissioner of Central Excise Vs L.R. Alloys Pvt. Ltd.

Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0079

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High Courts26 Feb 2010Dismissed

Commissioner of Central Excise Vs Jai Udyog Trading Corpn. and Another

Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0078

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High Courts26 Feb 2010Dismissed

Ratani Devi Vs Harjit Singh

Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0064

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High Courts26 Feb 2010Allowed

Deepak Jain and Another Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0063

Criminal Procedure Code, 1973 (CrPC) — Section 438Essential Commodities Act, 1955 — Section 10, 7Penal Code, 1860 (IPC) — Section 120B, 420

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High Courts26 Feb 2010Dismissed

Surinder Kaur Chadha Vs Principal Secretary to Govt of Punjab etc.

Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0062

Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5

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High Courts26 Feb 2010Dismissed

Kartar Singh Vs Asstt. Collector of Customs

Punjab And Haryana At Chandigarh · (2010) 258 ELT 365

Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 108, 108(4), 135Evidence Act, 1872 — Section 24

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High Courts26 Feb 2010Dismissed

Daya Singh Vs Gita Ram and Others

Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0044

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High Courts26 Feb 2010Dismissed

Suresh Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 658

Criminal Procedure Code, 1973 (CrPC) — Section 313, 82, 83Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)(a)(i)

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High Courts26 Feb 2010Dismissed

Jaswinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0011

Penal Code, 1860 (IPC) — Section 466, 471

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