High Courts02 Mar 2010
Brijesh alias Arzoo Vs Raj Kumar Mann
Punjab And Haryana At Chandigarh · (2010) 1 Law Herald 801 : (2011) 1 Marr.LJ 75 : (2010) 2 RCR(Civil) 649
Guardians and Wards Act, 1890 — Section 12
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 211 of 243
High Courts02 Mar 2010
Nagar Singh @ Nago and Another Vs Bukhan Singh and Others
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Civil) 13
Punjab State Election Commission Act, 1994 — Section 90Representation of the People Act, 1951 — Section 101
High Courts02 Mar 2010
The Divisional Forest Officer (Territorial) Vs Smt. Birmati
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0215
High Courts02 Mar 2010Dismissed
The State of Haryana and Others Vs Tarun Kumar
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0205
Arms Act, 1959 — Section 25
High Courts02 Mar 2010
Rajinder Singh Vs Union Bank of India
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Civil) 354
Haryana Agriculture Credit Operations and Miscellaneous Provisions (Banks) Act, 1973 — Section 8(1)
High Courts02 Mar 2010Dismissed
Baljit Singh and Others Vs Financial Commissioner, Revenue and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0186
Civil Procedure Code, 1908 (CPC) — Section 65Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts02 Mar 2010
Mamta Rani and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Mar 2010
Nagar Singh @ Nago & Anr. Vs Bukhan Singh & Anr.
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2144
Penal Code, 1860 (IPC) — Section 304, 34Punjab State Election Commission Act, 1994 — Section 90Representation of the People Act, 1951 — Section 101
High Courts02 Mar 2010
Ashish Kumar Kundra, Krishan Kumar Kundra and Akhtiar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420
High Courts02 Mar 2010
Navdeep Kaur Vs Maninder Singh Ahluwalia
Punjab And Haryana At Chandigarh · AIR 2010 P&H 90 : (2010) 2 CivCC 383 : (2010) 5 RCR(Civil) 655
Hindu Marriage Act, 1955 — Section 13B, 21, 23Penal Code, 1860 (IPC) — Section 406, 498A
High Courts02 Mar 2010
Khatpal Solavex Pvt. Ltd. and Another Vs Preet Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 721
Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 279, 304A, 427
High Courts02 Mar 2010
Mrs. Amrita Chadha Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 03 P&H CK 0051
Central Excises and Salt Act, 1944 — Section 35, 35BIncome Tax Act, 1961 — Section 143, 249, 260ALimitation Act, 1963 — Section 5
High Courts26 Feb 2010
Puran Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0356
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts26 Feb 2010Allowed
Roop Chand Vs Hari Chand and Others
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0351
High Courts26 Feb 2010Allowed
Harminder Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0350
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 420
High Courts26 Feb 2010Allowed
Tarun Chabbra Vs Motor Accident Claims Tribunal and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 359
High Courts26 Feb 2010Dismissed
Sunil Dutt Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0328
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 394, 397, 411
High Courts26 Feb 2010
Orient Paper and Industries Ltd. Vs Murari Parsad
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0310
High Courts26 Feb 2010Allowed
Umar Khan Vs Sheodan and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 406 : (2010) 3 RCR(Civil) 227
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Feb 2010
Tara Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 02 P&H CK 0265
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338